High Courts04 Jul 1939
Annda Prosad Talukdar and Others Vs Ramjan Sarkar
Calcutta High Court · AIR 1940 Cal 6
Bengal Tenancy Act, 1885 — Section 146A, 26A, 26B, 87, 88
COURT ARCHIVE
Calcutta High Court judgments, 1939
264 judgments · page 6 of 14
High Courts03 Jul 1939
Murari Ram Dass Vs Rasik Lal Bhadra and Others
Calcutta High Court · AIR 1940 Cal 159
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(3), 47
High Courts03 Jul 1939
Radhashyam Choudhury and Others Vs Gourinath Roy and Others
Calcutta High Court · AIR 1940 Cal 9
Bengal Tenancy Act, 1885 — Section 148B
High Courts30 Jun 1939
Smt. Lakshmi Debi Vs Lala Hansraj Gupta and Others
Calcutta High Court · AIR 1940 Cal 377
Succession Act, 1925 — Section 210
High Courts29 Jun 1939
Anil Kumar Roy Chaudhury and Others Vs Ahammed Ali Sarkar and Others
Calcutta High Court · AIR 1940 Cal 23
Bengal Tenancy Act, 1885 — Section 174
High Courts27 Jun 1939Dismissed
F. Karim Vs Indian Tea Licensing Committee
Calcutta High Court · (1939) 06 CAL CK 0024
High Courts27 Jun 1939
Rameswar Marwari Vs Amar Nath Sinha
Calcutta High Court · AIR 1940 Cal 76
Calcutta Municipal Act, 1923 — Section 406, 407, 48B
High Courts26 Jun 1939
Maharaja Srish Chandra Nandy Vs Rai Harendra Lal Roy Choudhury Bahadur and Others
Calcutta High Court · AIR 1940 Cal 19
High Courts26 Jun 1939
Kazi Ali Haidar Vs Upendra Nath Kundu
Calcutta High Court · AIR 1939 Cal 662
Bengal Municipal Act, 1932 — Section 29
High Courts21 Jun 1939
Surendra Nath Ghosh Vs Surendra Nath Jordar and Others
Calcutta High Court · AIR 1939 Cal 593
Bengal Tenancy Act, 1885 — Section 22
High Courts21 Jun 1939
Sripat Singh Dugar Vs Rani Mohini Sundari and Another
Calcutta High Court · AIR 1939 Cal 626
Guardians and Wards Act, 1890 — Section 39
High Courts21 Jun 1939
MOOLJI SICKA and CO., IN RE.
Calcutta High Court · (1939) 7 ITR 493
Income Tax Act, 1922 — Section 2(1)
High Courts20 Jun 1939
In Re: Igustins Rohdirick
Calcutta High Court · AIR 1940 Cal 192
Pensions Act, 1871 — Section 12
High Courts15 Jun 1939
Emperor Vs Makhan Lal Dutt and Others
Calcutta High Court · AIR 1940 Cal 167
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 163
High Courts15 Jun 1939
Dharanidhar Mandal Vs Nitya Gopal Dutta and Others
Calcutta High Court · AIR 1939 Cal 732
High Courts13 Jun 1939
Seshaingar Rajagopalan Vs Unique Assurance Co. Ltd.
Calcutta High Court · AIR 1940 Cal 373
High Courts12 Jun 1939
Harnarain Misra Vs Kanhaiyalal Lohawalla and Another
Calcutta High Court · AIR 1940 Cal 166
Companies Act, 1956 — Section 171
High Courts09 Jun 1939
Emperor Vs Bande Ali Sheikh and Others
Calcutta High Court · AIR 1940 Cal 163
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188, 379
High Courts07 Jun 1939
Emperor Vs Hemendra Prosad Ghosh and Another
Calcutta High Court · AIR 1939 Cal 529
Penal Code, 1860 (IPC) — Section 124A
High Courts07 Jun 1939
Star Trading and Investment Ltd. Vs Ashutosh Mukherjee and Others
Calcutta High Court · AIR 1939 Cal 627
Suits Valuation Act, 1887 — Section 9