High Courts03 Aug 1939
Secretary of State Vs District Board
Calcutta High Court · AIR 1939 Cal 758
Bengal Local Self-Government Act, 1885 — Section 73, 75Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Calcutta High Court judgments, 1939
264 judgments · page 4 of 14
High Courts02 Aug 1939
Ranada Kishore Roy Vs Swarnamoyee Debi Roy
Calcutta High Court · AIR 1940 Cal 33
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 54
High Courts01 Aug 1939
Rai Br. Pannalal and Others Vs Lala Hansraj Gupta and Others
Calcutta High Court · AIR 1940 Cal 236
Civil Procedure Code, 1908 (CPC) — Section 92Succession Act, 1925 — Section 63
High Courts01 Aug 1939
Bijaynagar Tea Co. Ltd. Vs Indian Tea Licensing Committee
Calcutta High Court · AIR 1940 Cal 406
Tea Control Act, 1933 — Section 23
High Courts01 Aug 1939
Sheikh Nizamuddin Vs Corporation of Calcutta
Calcutta High Court · AIR 1940 Cal 11
Calcutta Municipal Act, 1923 — Section 319, 363, 363(1)
High Courts31 Jul 1939
Nathmull Bhuturia Vs Golam Jabbar Mia Mutwalli Kulpara Jabed Musjid
Calcutta High Court · AIR 1940 Cal 273
Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Section 26
High Courts27 Jul 1939
Krishna Kahar Vs Emperor
Calcutta High Court · AIR 1940 Cal 182
Penal Code, 1860 (IPC) — Section 379
High Courts26 Jul 1939
Mrs. W. Waugh Vs Emperor
Calcutta High Court · AIR 1940 Cal 59
Penal Code, 1860 (IPC) — Section 352, 504
High Courts25 Jul 1939
Srikissen Khanna and Others Vs Tarachand Ghanashyamdas
Calcutta High Court · AIR 1940 Cal 228
Limitation Act, 1963 — Section 2(8)
High Courts24 Jul 1939
Fateh Chand Mahesri Vs Akimuddin Choudhury and Others
Calcutta High Court · AIR 1940 Cal 265
High Courts24 Jul 1939
Kishori Mohan Banik and Others Vs Maijannessa Bibi and Others
Calcutta High Court · AIR 1939 Cal 719
Bengal Tenancy Act, 1885 — Section 26GCivil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Jul 1939
Dewan Aptabur Roja Choudhury and Others Vs Tara Prasanna Roy Barman and Others
Calcutta High Court · AIR 1940 Cal 185
Limitation Act, 1908 — Article 142
High Courts19 Jul 1939
Chatra Serampore Co-operative Credit Society Ltd. Vs Bijay Krishna De and Others
Calcutta High Court · AIR 1940 Cal 162
Co-operative Societies Act, 1912 — Section 43
High Courts19 Jul 1939
Kumar Narendra Nath Roy Vs Midnapore Zamindary Co. Ltd.
Calcutta High Court · AIR 1940 Cal 115
Bengal Land Eevenue Sales Act, 1859 — Section 10Bengal Land Revenue Sales Act, 1859 — Section 13, 6
High Courts18 Jul 1939
Digambar Ponda and Another Vs Satish Chandra Das
Calcutta High Court · AIR 1939 Cal 717
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts18 Jul 1939
Sk. Ahamed Chhobahan Chaudhury and Others Vs Maulvi Sultan Ahammed Mia and Others
Calcutta High Court · AIR 1940 Cal 322
Evidence Act, 1872 — Section 114
High Courts17 Jul 1939
Suraj Chandra Mondal Vs Beharilal Mondal
Calcutta High Court · AIR 1939 Cal 692
Transfer of Property Act, 1882 — Section 111(d), 58, 63, 70
High Courts17 Jul 1939
Imperial Bank of India in Prudential Assurance Co. Ltd. Vs J.C. Galstaun and Others
Calcutta High Court · AIR 1940 Cal 429
Transfer of Property Act, 1882 — Section 58(e)
High Courts17 Jul 1939
Shamsunnessa Khatun Vs Mir Abdul Mannaf
Calcutta High Court · AIR 1940 Cal 95
Penal Code, 1860 (IPC) — Section 498