High Courts28 Nov 1939
Sarat Chandra Chakraburty Vs Sashi Bhusan Manna and Others
Calcutta High Court · AIR 1940 Cal 111
Bengal Tenancy Act, 1885 — Section 26GCivil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Calcutta High Court judgments, 1939
264 judgments · page 2 of 14
High Courts28 Nov 1939
Sachi Nandan Piri Vs Chairman Midnapore District Board
Calcutta High Court · AIR 1940 Cal 213
Bengal Food Adulteration Act, 1919 — Section 21, 6
High Courts28 Nov 1939
Bhabagobinda Choudhuri Vs Bholanath Basak and Others
Calcutta High Court · AIR 1940 Cal 112
High Courts24 Nov 1939
Srilal Singhania Vs Anant Lal Mondal
Calcutta High Court · AIR 1940 Cal 443
Contract Act, 1872 — Section 49
High Courts24 Nov 1939
Rajendra Kishore Basu Roy and Others Vs Kumar Promotha Nath Roy and Others
Calcutta High Court · AIR 1941 Cal 80
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts22 Nov 1939
Mahammed Rahul Amin and Others Vs Dinabandhu Barnik and Others
Calcutta High Court · AIR 1940 Cal 235
Bengal Tenancy Act, 1885 — Section 105, 107, 109
High Courts22 Nov 1939
Kumar Jagadish Chandra Sinha Vs Ishan Kumari Debi and Others
Calcutta High Court · AIR 1940 Cal 212
Bengal Tenancy Act, 1885 — Section 88(2)
High Courts22 Nov 1939
Asad Ali Vs Wahed Ali Hazi and Others
Calcutta High Court · AIR 1940 Cal 145
Bengal Tenancy Act, 1885 — Section 22, 44
High Courts17 Nov 1939
Shaikh Fazal Ellahi Vs Shree Krishna Makkar and Another
Calcutta High Court · AIR 1940 Cal 369
Civil Procedure Code, 1908 (CPC) — Section 46
High Courts31 Aug 1939
K. Hoshide and Another Vs Emperor
Calcutta High Court · AIR 1940 Cal 97
Criminal Procedure Code, 1898 (CrPC) — Section 96, 96(1)(3)
High Courts29 Aug 1939
Province of Bengal Vs Mritunjoy Roy Choudhury
Calcutta High Court · AIR 1940 Cal 455
Limitation Act, 1908 — Article 149
High Courts29 Aug 1939
Suresh Chandra Sen and Another Vs Jadav Chandra Saha
Calcutta High Court · AIR 1940 Cal 372
Bengal Tenancy Act, 1885 — Section 26(G)
High Courts28 Aug 1939
Chandra Sekhar Mukherjee Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1940 Cal 67
Calcutta Municipal Act, 1923 — Section 371, 371(1), 539
High Courts28 Aug 1939
Benoy Krishna Ghose Chaudhuri Vs Atul Krishna Ghose Chaudhuri and Others
Calcutta High Court · AIR 1940 Cal 51
Limitation Act, 1963 — Section 10
High Courts25 Aug 1939
Jnanendra Nath Roy and Another Vs Sashi Mukhi Debya and Others
Calcutta High Court · AIR 1940 Cal 60
Transfer of Property Act, 1882 — Section 100, 3, 60, 82
High Courts25 Aug 1939
Firm Ganeshdas Badrinarain Vs Amuluk Chand Oswal
Calcutta High Court · AIR 1940 Cal 161
Civil Procedure Code, 1908 (CPC) — Section 39(i), 47
High Courts24 Aug 1939
Kamal Krishna Mandal Vs Hemendra Krishna Singha and Others
Calcutta High Court · AIR 1940 Cal 39
Bengal Land Revenue Sales Act, 1859 — Section 14, 33
High Courts24 Aug 1939
Bhola Nath Banerji and Others Vs Sarbamangala Debi Roy
Calcutta High Court · AIR 1940 Cal 93
Limitation Act, 1963 — Article 123Succession Act, 1925 — Section 353
High Courts24 Aug 1939
Corporation of Calcutta Vs Province of Bengal
Calcutta High Court · AIR 1940 Cal 47
Calcutta Municipal Act, 1923 — Section 141Evidence Act, 1872 — Section 9
High Courts21 Aug 1939
Debendra Chandra De and Others Vs Jamini Kumar Dey and Others
Calcutta High Court · AIR 1939 Cal 744
Bengal Tenancy Act, 1885 — Section 26C, 26F, 48H