High Courts14 Jul 1939
Bharat Bandhu Chattopadhya Vs Ranendra Kumar Dutta and Others
Calcutta High Court · AIR 1939 Cal 752
Public Demands Recovery Act — Section 20
COURT ARCHIVE
Calcutta High Court judgments, 1939
264 judgments · page 5 of 14
High Courts14 Jul 1939
Bhusan Chandra Das Vs Manujendra Dutt Chowdury and Others
Calcutta High Court · AIR 1940 Cal 148
High Courts14 Jul 1939
Umesh Chandra Banikya and Others Vs Bharat Kumar Shabasundar and Others
Calcutta High Court · AIR 1940 Cal 5
Civil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts13 Jul 1939
Chaudhury Bejoy Krishna Deb Vs Thakur Shyam Narain Singh
Calcutta High Court · AIR 1940 Cal 30
Cattle Trespass Act, 1871 — Section 31Criminal Procedure Code, 1898 (CrPC) — Section 438, 523
High Courts13 Jul 1939
In Re: Trust for Zebunnessa Khatoon
Calcutta High Court · AIR 1940 Cal 169
Married Womens Property Act, 1874 — Section 6
High Courts12 Jul 1939
Jinatulla Sarkar Vs Tamijuddin Munshi
Calcutta High Court · AIR 1940 Cal 194
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts12 Jul 1939
Meah Kha and Another Vs Serajuddin Sardar Naib Motwalli
Calcutta High Court · AIR 1940 Cal 65
Bengal Tenancy Act, 1885 — Section 157
High Courts12 Jul 1939
Sreenarain Kayan Vs Bhagwandas Churiwalla
Calcutta High Court · AIR 1940 Cal 210
Limitation Act, 1963 — Section 19
High Courts12 Jul 1939
Haran Chandra Mukhopadhya and Others Vs Shyama Charan Chakravarty and Others
Calcutta High Court · AIR 1940 Cal 447
High Courts11 Jul 1939
In Re: Happy India Insurance Co. Ltd.
Calcutta High Court · AIR 1940 Cal 164
Companies Act, 1956 — Section 103, 38
High Courts10 Jul 1939
Khirode C. Ghose and Others Vs Narendra N. Sanyal and Others
Calcutta High Court · AIR 1939 Cal 599
High Courts10 Jul 1939
Niharendu Dutt Majumdar and Others Vs Emperor
Calcutta High Court · AIR 1939 Cal 703
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts07 Jul 1939
Monindra Mohan Banerjee and Others Vs Shamnagar Jute Factory Co. Ltd. and Another
Calcutta High Court · AIR 1939 Cal 699
Bengal Municipal Act, 1932 — Section 501, 535
High Courts07 Jul 1939
Narendra Nath Dutta Vs Alanga Sundari Dasya
Calcutta High Court · AIR 1939 Cal 754
Bengal Tenancy Act, 1885 — Section 148A, 160, 167, 48G, 65
High Courts06 Jul 1939
Jaikarandas Agarwalla and Another Vs Protapsing Agarwalla and Another
Calcutta High Court · AIR 1940 Cal 189
Evidence Act, 1872 — Section 71
High Courts06 Jul 1939
Sarat Chandra Nag Vs Rati Kanta Polley and Others
Calcutta High Court · AIR 1939 Cal 711
Limitation Act, 1963 — Section 12Partition Act, 1893 — Section 4
High Courts05 Jul 1939
Wan Ten Lang Vs Collector of Customs
Calcutta High Court · AIR 1940 Cal 174
Sea Customs Act, 1878 — Section 32Specific Relief Act, 1877 — Section 45
High Courts04 Jul 1939
Superintendent and Remembrancer of Legal Affairs Vs Kshitish Chandra Banerjee
Calcutta High Court · AIR 1939 Cal 667
Bengal Food Adulteration Act, 1919 — Section 21(6)Criminal Procedure Code, 1898 (CrPC) — Section 417Sale of Food and Drugs Act, 1875 — Section 6
High Courts04 Jul 1939
Kamakshya Prosad Dalal and Another Vs Emperor
Calcutta High Court · AIR 1939 Cal 657
Evidence Act, 1872 — Section 3, 32Penal Code, 1860 (IPC) — Section 109, 181
High Courts04 Jul 1939
Manmatha Pal Choudhury and Others Vs Sarada Prosad Nath and Others
Calcutta High Court · AIR 1939 Cal 651
Civil Procedure Code, 1908 (CPC) — Section 39, 47