High Courts06 Jun 1939
Comilla Electric Supply Ltd. Vs East Bengal Bank Ltd. and Others
Calcutta High Court · AIR 1939 Cal 669
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Calcutta High Court judgments, 1939
264 judgments · page 7 of 14
High Courts05 Jun 1939
Promatha Nath Pramanick Vs Nirode Chandra Ghose
Calcutta High Court · AIR 1940 Cal 187
Income Tax Act, 1922 — Section 54
High Courts05 Jun 1939
PROMATHA NATH PRAMANICK Vs NIRODE CHANDRA GHOSE.
Calcutta High Court · (1939) 7 ITR 570
Evidence Act, 1872 — Section 74Income Tax Act, 1922 — Section 54
High Courts02 Jun 1939
Punjab National Bank Vs Balikram Kissenchand and Others
Calcutta High Court · AIR 1940 Cal 225
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 41
High Courts02 Jun 1939
Tarak Nath Kundu Vs Panchanon Dutt
Calcutta High Court · AIR 1939 Cal 564
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts01 Jun 1939
Somorendra Nath Mitter and Another Vs Ashutosh Roy and Others
Calcutta High Court · AIR 1939 Cal 588
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts01 Jun 1939
Mathuraprosad Rajgharia and Others Vs Bhusan Chandra Das and Another
Calcutta High Court · AIR 1940 Cal 399
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts30 May 1939
Raghupati Dutt and Others Vs Ram Gopal Dutt and Others
Calcutta High Court · AIR 1939 Cal 557
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 May 1939
Surpat Singh and Others Vs Ratan Chand Sreemal
Calcutta High Court · AIR 1940 Cal 92
Criminal Procedure Code, 1898 (CrPC) — Section 115, 151, 47
High Courts29 May 1939
Sm. Hemangini Dassee Vs Sm. Sarnalatika Dassee
Calcutta High Court · AIR 1940 Cal 227
High Courts29 May 1939
Sreeman Rai Kissenji Vs Sri Kissen Mackar
Calcutta High Court · AIR 1940 Cal 26
Civil Procedure Code, 1908 (CPC) — Section 46
High Courts29 May 1939
Achinta Nath Sasmal Vs Gobinda Prosad Das and Others
Calcutta High Court · AIR 1939 Cal 705
Bengal Tenancy Act, 1885 — Section 26F, 26G(5)
High Courts24 May 1939
Mukundalal Pakrashi Vs Prokash Chandra Pakrashi and Another
Calcutta High Court · AIR 1939 Cal 739
High Courts24 May 1939
Rajendra Nath Nag and Others Vs Ashalata Devi Mukhopadhya
Calcutta High Court · AIR 1940 Cal 86
Bengal Tenancy Act, 1885 — Section 26JRegistration Act, 1908 — Section 23
High Courts24 May 1939
Sreematy Bajroga Khatun and Others Vs Province of Bengal and Others
Calcutta High Court · AIR 1940 Cal 113
Bengal Tenancy Act, 1885 — Section 146A, 184Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2Limitation Act, 1963 — Section 29
High Courts24 May 1939
Mahesh Missir and Others Vs Province of Bengal
Calcutta High Court · AIR 1939 Cal 733
Calcutta Improvement Act, 1911 — Section 78Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 48, 49(1)
High Courts24 May 1939
G.P. Stewart Vs Brojendra Kishore Roy Chaudhury
Calcutta High Court · AIR 1939 Cal 628
Court of Wards Act — Section 10CGovernment of India Act, 1915 — Section 107(2)
High Courts22 May 1939
A.W. Lobo Vs J.A. Lobo
Calcutta High Court · AIR 1939 Cal 753
Divorce Act, 1869 — Section 36
High Courts19 May 1939
Suresh Chandra Sen Vs Jogesh Chandra Sen and Another
Calcutta High Court · AIR 1939 Cal 658
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts19 May 1939
Rabindra Nath Roy Choudhury and Others Vs Dhirendra Nath Roy Choudhury and Another
Calcutta High Court · AIR 1940 Cal 82
Civil Procedure Code, 1908 (CPC) — Section 47