High Courts25 Jul 1922
Kamala Kanta and Others Vs Annanda Chandra Chakraburtty and Others
Calcutta High Court · 71 Ind. Cas. 1030
Transfer of Property Act, 1882 — Section 72
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 8 of 27
High Courts25 Jul 1922
Abinas Chandra Das and Another Vs Majub Ali Chowdhury and Others
Calcutta High Court · AIR 1922 Cal 461 : 70 Ind. Cas. 273
Bengal Tenancy Act, 1885 — Section 105
High Courts25 Jul 1922
Major A.Y. Reily Vs Golap Khan and Another
Calcutta High Court · AIR 1923 Cal 645 : 72 Ind. Cas. 38
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(3), Order 21 Rule 29, 47
High Courts25 Jul 1922Allowed
Mahomed Janu Mia and Others Vs Majubali Choudhuri and Others
Calcutta High Court · (1922) 07 CAL CK 0010
High Courts24 Jul 1922
Syam Lall Nasua Vs Brindaban Chandra and Others
Calcutta High Court · AIR 1924 Cal 460 : 72 Ind. Cas. 655
High Courts21 Jul 1922
Makhan Lal De Vs Arun Bala Devi and Others
Calcutta High Court · AIR 1924 Cal 465
High Courts21 Jul 1922
Butterfield Vs Butterfield
Calcutta High Court · AIR 1923 Cal 426 : 74 Ind. Cas. 250
High Courts21 Jul 1922
Makhan Lal De Vs Srimati Arun Bala Devi and Others
Calcutta High Court · 73 Ind. Cas. 2
High Courts20 Jul 1922
Haji Mohammudin and Company Vs The Eastern Japan Trading Company
Calcutta High Court · AIR 1923 Cal 652 : 79 Ind. Cas. 242
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts20 Jul 1922
Jitendra Nath Roy Vs Asutosh Goswami and Others
Calcutta High Court · AIR 1923 Cal 429 : 70 Ind. Cas. 828
High Courts20 Jul 1922
Kunja Mohan Chakravarty and Another Vs Manindra Chandra Roy Chaudhury and Another
Calcutta High Court · AIR 1923 Cal 619 : 77 Ind. Cas. 253
Bengal Tenancy Act, 1885 — Section 144Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, 16(4), 20, 21
High Courts19 Jul 1922
Sheikh Karim Vs Sobedar Sheikh
Calcutta High Court · AIR 1924 Cal 531a : 72 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts19 Jul 1922
Jadu Gopal Kundu Chowdhury and Others Vs Gopal Chandra Nandi
Calcutta High Court · AIR 1924 Cal 541 : 69 Ind. Cas. 44
High Courts19 Jul 1922
Jogesh Chandra Ghose and Others Vs Prosanna Kumar Talukdar and Others
Calcutta High Court · AIR 1924 Cal 395 : 71 Ind. Cas. 962
High Courts19 Jul 1922
Sashi Bhusan Jha Vs Sk. Ahmadullah Chaudhury
Calcutta High Court · AIR 1924 Cal 372
High Courts19 Jul 1922
Sashi Bhusan Jha Vs Shaikh Ahmadullah Chaudhury
Calcutta High Court · 69 Ind. Cas. 1005
High Courts19 Jul 1922
Nabadwip Chandra Nandi and Another Vs Secretary of State for India
Calcutta High Court · AIR 1923 Cal 609 : 79 Ind. Cas. 218
High Courts18 Jul 1922
Rajendra Narayan Chaudhury Vs Khan Bahadur Moulvi Abu Nasar Ahiya
Calcutta High Court · 71 Ind. Cas. 327
High Courts18 Jul 1922
Jamini Mohan Sarkar and Others Vs Debendra Narain Singh
Calcutta High Court · AIR 1924 Cal 355
Transfer of Property Act, 1882 — Section 111