High Courts10 Jul 1922
Dwarka Nath Banerji Vs Rash Behari Guha and Others
Calcutta High Court · AIR 1923 Cal 365 : 76 Ind. Cas. 401
Bengal Tenancy Act, 1885 — Section 50
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 10 of 27
High Courts10 Jul 1922
Raja Reshee Case Law Vs Trailokhya Mohata and Others
Calcutta High Court · AIR 1923 Cal 370 : 76 Ind. Cas. 492
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts07 Jul 1922
Raghu Nath Sarma Daloi and Dhaneswar Sarma Barduari and Others Vs Jiban Chandar Sarma
Calcutta High Court · AIR 1923 Cal 467 : 70 Ind. Cas. 874
High Courts06 Jul 1922
Secretary of State Vs Abdul Rahaman and Others
Calcutta High Court · AIR 1923 Cal 377 : 76 Ind. Cas. 494
Forest Act, 1927 — Section 3, 6, 9
High Courts05 Jul 1922
Sarat Chandra Majumdar and Others Vs Prasanno Kumar Gope
Calcutta High Court · 71 Ind. Cas. 304
Bengal Tenancy Act, 1885 — Section 87
High Courts05 Jul 1922
Sarat Chandra Majumdar and Others Vs Prasanna Kumar Gope and Others
Calcutta High Court · AIR 1924 Cal 366
Bengal Tenancy Act, 1885 — Section 87
High Courts05 Jul 1922
Mofezuddi and Another Vs Emperor
Calcutta High Court · AIR 1924 Cal 435
Penal Code, 1860 (IPC) — Section 148, 149, 302, 324
High Courts05 Jul 1922
Emperor Vs Hari Das Mitra and Another
Calcutta High Court · AIR 1923 Cal 108 : 73 Ind. Cas. 770
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 380
High Courts04 Jul 1922
Kali Pada Bose and Others Vs Fani Bhusan Roy and Others
Calcutta High Court · AIR 1924 Cal 363 : 70 Ind. Cas. 173
High Courts04 Jul 1922
Gouri Kumari Dasi Vs Srimati Ramanimoyi Dasi and Others
Calcutta High Court · AIR 1923 Cal 30 : 70 Ind. Cas. 175
High Courts04 Jul 1922
Monoranjan Bhattacharjya and Others Vs Emperor
Calcutta High Court · AIR 1932 Cal 818
Arms Act, 1959 — Section 19FPenal Code, 1860 (IPC) — Section 302, 326, 396
High Courts30 Jun 1922
Bepin Krishna Roy and Others Vs Priyabrata Bose and Others
Calcutta High Court · AIR 1923 Cal 387 : 71 Ind. Cas. 371
High Courts30 Jun 1922
Ajit Singh Vs Bhagabati Charan Mukerjee
Calcutta High Court · AIR 1922 Cal 491 : 70 Ind. Cas. 370
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts30 Jun 1922
Haji Mohammad Ismaid Vs Munshi Barkat Ali and Others
Calcutta High Court · AIR 1922 Cal 483 : 71 Ind. Cas. 506
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts29 Jun 1922
Jatindra Mohan Chakravarti and Others Vs Sir Bojoy Chand Mahatab
Calcutta High Court · 71 Ind. Cas. 284
Bengal Tenancy Act, 1885 — Section 161, 167
High Courts29 Jun 1922
Jatindra Mohan Chakravarti and Others Vs Bijoy Chand Mahatab
Calcutta High Court · AIR 1924 Cal 396
Bengal Tenancy Act, 1885 — Section 167
High Courts28 Jun 1922
Mahammad Oziullah Vs Beni Madhab Chowdhury
Calcutta High Court · 71 Ind. Cas. 239
Criminal Procedure Code, 1898 (CrPC) — Section 196Evidence Act, 1872 — Section 76, 78
High Courts28 Jun 1922
Abdul Gahur Sikdar and Others Vs Emperor
Calcutta High Court · 71 Ind. Cas. 124
Penal Code, 1860 (IPC) — Section 109, 366, 372, 373
High Courts27 Jun 1922
Reajuddin Patwari and Others Vs Syed Abdul Jobbar
Calcutta High Court · AIR 1924 Cal 445 : 69 Ind. Cas. 504
Bengal Tenancy Act, 1885 — Section 157, 188
High Courts26 Jun 1922
Prosanna Kumar Chakerbutty and Another Vs Jotindra Nath Bose
Calcutta High Court · AIR 1924 Cal 398 : 71 Ind. Cas. 1054
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)(g), Order 21 Rule 18(3)(a)