High Courts15 Jun 1922
Emperor Vs Ganesh Chandra Goldar
Calcutta High Court · AIR 1923 Cal 458 : 74 Ind. Cas. 264
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 12 of 27
High Courts15 Jun 1922
Hon''ble Raja Reshee Case Law, C.I.E. Vs Bhuban Mohan Pal and Others
Calcutta High Court · 72 Ind. Cas. 1047
Bengal Tenancy Act, 1885 — Section 106
High Courts15 Jun 1922
Ali Mohammed and Others Vs Sheikh Katu and Others
Calcutta High Court · 70 Ind. Cas. 263
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Limitation Act, 1963 — Section 5
High Courts15 Jun 1922
The Secretary of State for India in Council Vs Raj Kumar Mukherjee and Others
Calcutta High Court · AIR 1923 Cal 585 : 82 Ind. Cas. 69 : 77 Ind. Cas. 1025
Civil Procedure Code, 1908 (CPC) — Section 60(1)(k)Provident Funds Act, 1897 — Section 2(4), 4(1)
High Courts15 Jun 1922
Mohabbat Ali Vs Tofar Ali and Another
Calcutta High Court · AIR 1923 Cal 369 : 76 Ind. Cas. 481
High Courts15 Jun 1922
Dina Bandhu Saha Vs Abdul Latif Molla
Calcutta High Court · (1922) 06 CAL CK 0001
High Courts14 Jun 1922
Dhirendra Kumar Bose by His Guardun, Mother, Sarojini Bose Vs Chandra Kanta Roy and Others
Calcutta High Court · AIR 1923 Cal 154 : 68 Ind. Cas. 648
Contract Act, 1872 — Section 23
High Courts14 Jun 1922
Ganesh Ram and Others Vs Ganpat Rai and Others
Calcutta High Court · AIR 1924 Cal 461
Specific Relief Act, 1877 — Section 22
High Courts14 Jun 1922
Srimati Dharini Kalitani Vs Sisuram Kalita
Calcutta High Court · 70 Ind. Cas. 36
High Courts14 Jun 1922
Gonesh Ram and Others Vs Ganpat Rai and Others
Calcutta High Court · 72 Ind. Cas. 651
Specific Relief Act, 1877 — Section 22
High Courts13 Jun 1922
Sheikh Songsor Ali Vs Jagannath Pal and Others
Calcutta High Court · AIR 1923 Cal 368 : 76 Ind. Cas. 252
High Courts13 Jun 1922
Kulada Prosad Chatterjee and Others Vs Khudiram Misra and Another
Calcutta High Court · AIR 1923 Cal 371 : 70 Ind. Cas. 187
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts13 Jun 1922
Makar Ali Vs Sarfaddin and Others
Calcutta High Court · AIR 1923 Cal 85 : 70 Ind. Cas. 606
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts13 Jun 1922
Roy Jatindra Nath Choudhury and Another Vs Azizarrahaman Shana and Others
Calcutta High Court · AIR 1923 Cal 433 : 71 Ind. Cas. 307
Bengal Tenancy Act, 1885 — Section 106, 107Civil Procedure Code, 1908 (CPC) — Section 13
High Courts12 Jun 1922
Monohar Peshakar Vs Haran Chandra Karmakar
Calcutta High Court · AIR 1924 Cal 543 : 71 Ind. Cas. 290
High Courts12 Jun 1922
Hamid Ali Vs Mahomed Nurerjjama Meah
Calcutta High Court · AIR 1923 Cal 361 : 76 Ind. Cas. 444
Bengal Tenancy Act, 1885 — Section 178, 179
High Courts12 Jun 1922
Raj Chandra Das Vs Kali Kanta Das and Others
Calcutta High Court · AIR 1923 Cal 394 : 82 Ind. Cas. 776
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 92, Order 21 Rule 92(2)
High Courts09 Jun 1922
Ram Hari Chakravarty and Others Vs Santosh Kumar Manna
Calcutta High Court · AIR 1924 Cal 642
High Courts09 Jun 1922
Rajani Kanta Roy and Others Vs Raja Jyoti Prosad Singh Deo
Calcutta High Court · 75 Ind. Cas. 255