High Courts09 Jun 1922
Bhagu Singh Vs Moheswar Barik and Others
Calcutta High Court · AIR 1924 Cal 531 : 73 Ind. Cas. 291
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 13 of 27
High Courts09 Jun 1922
Gunjar Mohammad and Another Vs Shuruz Ali
Calcutta High Court · 69 Ind. Cas. 451
Penal Code, 1860 (IPC) — Section 193, 464, 465
High Courts09 Jun 1922
Gunjar Mahommed and Another Vs Shuruz Ali
Calcutta High Court · AIR 1924 Cal 536a
Penal Code, 1860 (IPC) — Section 464, 465
High Courts09 Jun 1922
Purna Chandra Roy and Others Vs Mathura Mohan Saha and Others
Calcutta High Court · AIR 1923 Cal 210 : 70 Ind. Cas. 68
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts09 Jun 1922
Purna Chandra Das and Another Vs Ali Mahammad
Calcutta High Court · AIR 1924 Cal 520
Bengal Tenancy Act, 1885 — Section 49(b)
High Courts09 Jun 1922
Rajani Kanta Roy and Others Vs Jyoti Prasad Singh Deo and Others
Calcutta High Court · AIR 1924 Cal 90
High Courts09 Jun 1922
Gulzari Lal Vs Emperor
Calcutta High Court · AIR 1923 Cal 164 : 71 Ind. Cas. 51
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts09 Jun 1922
Ramharicohakraverty and Others Vs Santosh Kumar Manna
Calcutta High Court · 69 Ind. Cas. 461
High Courts08 Jun 1922
Jyoti Prokash Chatterjee and Another Vs Bagala Kanta Chodhury and Others
Calcutta High Court · 70 Ind. Cas. 822
Bengal Tenancy Act, 1885 — Section 104J
High Courts08 Jun 1922
Monmohini Das Gupta Vs Basanta Kumar Das Gupta and Others
Calcutta High Court · AIR 1922 Cal 458 : 69 Ind. Cas. 753
High Courts07 Jun 1922
Superintendent and Remembrancer of Legal Affairs Vs Troilokhya Nath Chatterjee
Calcutta High Court · AIR 1922 Cal 194 : 72 Ind. Cas. 356
Bengal Municipal Act, 1884 — Section 261, 263, 273(2)
High Courts07 Jun 1922
Asiatulla and Others Vs Denes Mohammed and Another
Calcutta High Court · AIR 1923 Cal 152 : 70 Ind. Cas. 169
High Courts07 Jun 1922
Nowrang Singh Vs Janardan Kisorlal Singh Deo and Another
Calcutta High Court · 70 Ind. Cas. 161
Transfer of Property Act, 1882 — Section 108(c)
High Courts06 Jun 1922
Kedarnath Das Vs Jyanta Kumar Shome and Others
Calcutta High Court · 70 Ind. Cas. 583
Transfer of Property Act, 1882 — Section 59
High Courts06 Jun 1922
Kedar Nath Das Vs Bidhu Bhushan Guha and Others
Calcutta High Court · AIR 1924 Cal 348
Registration Act, 1908 — Section 7Transfer of Property Act, 1882 — Section 58
High Courts06 Jun 1922
Gajendra Nath Dey Vs Moulvi Ashraf Hossain
Calcutta High Court · AIR 1923 Cal 130
Transfer of Property Act, 1882 — Section 116
High Courts06 Jun 1922
Faijaddin Vs Agni Kumar Sarma and Others
Calcutta High Court · AIR 1924 Cal 370 : 71 Ind. Cas. 300
Bengal Tenancy Act, 1885 — Section 29
High Courts02 Jun 1922
Raj Kumar Mandal and Others Vs Ali Mia and Others
Calcutta High Court · AIR 1923 Cal 192 : 70 Ind. Cas. 792
Specific Relief Act, 1877 — Section 42
High Courts02 Jun 1922
Khagendra Nath Mukherjee Vs Khetra Nath Pal also Known as Khetra Mohan Pal and Others
Calcutta High Court · 71 Ind. Cas. 314
Probate and Administration Act, 1881 — Section 112Succession Act, 1925 — Section 106, 296
High Courts02 Jun 1922
Charu Chandra Pramanik Vs Nahush Chandra Kundu and Others
Calcutta High Court · AIR 1923 Cal 1 : 74 Ind. Cas. 630