High Courts18 Jul 1922
Jamini Mohan Sarkar and Others Vs Debendra Narayan Singh
Calcutta High Court · 71 Ind. Cas. 976
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 9 of 27
High Courts17 Jul 1922
Emperor Vs Rajani Kanta Ghose
Calcutta High Court · AIR 1923 Cal 106 : 72 Ind. Cas. 22
Legal Practitioners Act, 1879 — Section 13(a), 14
High Courts17 Jul 1922
Rajani Kanta Ghose and Others Vs Sheikh Rahman Gazi and Others
Calcutta High Court · AIR 1924 Cal 408
Bengal Tenancy Act, 1885 — Section 148A
High Courts17 Jul 1922
Rajani Kanta Ghose and Others Vs Sheikh Rahaman Gazi and Others
Calcutta High Court · 82 Ind. Cas. 507
Bengal Tenancy Act, 1885 — Section 148A, 158B(2)
High Courts14 Jul 1922
Raja Jagadish Chandra Deo Dhabal Deb Vs Bhubaneswar Mitra and Others
Calcutta High Court · AIR 1923 Cal 121 : 76 Ind. Cas. 241
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts14 Jul 1922
Bhajan Sheikh and others Vs Balai Sarkar and others
Calcutta High Court · (1922) 07 CAL CK 0008
High Courts13 Jul 1922
Patal Ghose and Others Vs Emperor
Calcutta High Court · AIR 1924 Cal 532 : 72 Ind. Cas. 72
Penal Code, 1860 (IPC) — Section 323, 325
High Courts13 Jul 1922
Annada Charan Sil and Another Vs Hargobinda Sil and Others
Calcutta High Court · AIR 1923 Cal 570 : 75 Ind. Cas. 557
High Courts12 Jul 1922
Sinha and Others Vs Manmohan Singha Roy and Others
Calcutta High Court · 70 Ind. Cas. 784
Bengal Embankment Act, 1882 — Section 59
High Courts12 Jul 1922
Arun Chandra Sinha Bahadur and Others Vs Manmohan Sinha Roy and Others
Calcutta High Court · AIR 1924 Cal 154
Bengal Embankment Act, 1882 — Section 54, 55
High Courts12 Jul 1922
Lakhi Guha and Others Vs Nanda Kumar Basu and Others
Calcutta High Court · AIR 1923 Cal 345 : 84 Ind. Cas. 525
High Courts12 Jul 1922
In Re: Hari Narain Das (An Infant)
Calcutta High Court · AIR 1923 Cal 409 : 74 Ind. Cas. 244
High Courts11 Jul 1922Allowed
Saradakripa Lala Vs Bepin Chandra Pal and others
Calcutta High Court · (1922) 07 CAL CK 0064
High Courts11 Jul 1922
Baidya Nath Chottopadya Vs Sreemati Panchanani Dassee and Another
Calcutta High Court · 72 Ind. Cas. 128
High Courts11 Jul 1922
In Re : Amulya Charan Dutt and another
Calcutta High Court · (1922) 07 CAL CK 0038
High Courts11 Jul 1922
Baidyanath Chatterjee Vs Panchanani Dasi and Others
Calcutta High Court · AIR 1924 Cal 72
High Courts11 Jul 1922
Sheik Babujan Vs Emperor
Calcutta High Court · AIR 1923 Cal 403 : 76 Ind. Cas. 651
High Courts10 Jul 1922
Leicester and Co. Vs S.P. Mullick
Calcutta High Court · 80 Ind. Cas. 498
Contract Act, 1872 — Section 30
High Courts10 Jul 1922
Sarat Chandra Das alias Sachidananda Das Vs Sm. Sarajini Rudraja
Calcutta High Court · AIR 1924 Cal 135
Registration Act, 1908 — Section 17, 17(d)
High Courts10 Jul 1922
Sarat Chandra Das Vs Sm. Sarajini Rudraja
Calcutta High Court · 79 Ind. Cas. 257
Registration Act, 1877 — Section 17(2)(vi)