High Courts02 Apr 1912
Shyama Charan Das Vs Jogesh Chandra Roy
Calcutta High Court · 14 Ind. Cas. 292
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 23 of 31
High Courts02 Apr 1912
Saroda Prosad Roy Chaudhuri and Others Vs Srimati Kailash Bashini Guha and Others
Calcutta High Court · 18 Ind. Cas. 117
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Apr 1912
Munsab Ali Vs Arsadulla and Others
Calcutta High Court · (1912) 04 CAL CK 0057
High Courts02 Apr 1912
Rai Moni Dasi and Others Vs Mathura Mohan Roy
Calcutta High Court · 14 Ind. Cas. 540
Registration Act, 1877 — Section 3Transfer of Property Act, 1882 — Section 105, 107
High Courts02 Apr 1912
Chimniram Bakla Vs Shibendra Kumar Chowdhury and Others
Calcutta High Court · 14 Ind. Cas. 519
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6(h)
High Courts02 Apr 1912
Arsadulla and Others Vs Munseb Ali
Calcutta High Court · 14 Ind. Cas. 349
Bengal Tenancy Act, 1885 — Section 159, 161, 167, 3(9), 65
High Courts02 Apr 1912
B.E.M. Rodricks Vs The Secretary of State for India in Council
Calcutta High Court · 15 Ind. Cas. 955
Letters Patent Act, 1865 — Clause 12
High Courts01 Apr 1912
Suresh Chandra Sanyal Vs Emperor
Calcutta High Court · 14 Ind. Cas. 753
Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 124A
High Courts29 Mar 1912
Ayennessa Bibi Vs Sheikh Isuf and Others
Calcutta High Court · 14 Ind. Cas. 722
Limitation Act, 1908 — Section 28
High Courts28 Mar 1912
Kailash Chandra Bose Vs Girija Sundari Debi
Calcutta High Court · (1912) ILR (Cal) 925
High Courts28 Mar 1912
Kailash Chandra Basu Vs Girija Sundari Debi
Calcutta High Court · 14 Ind. Cas. 299
Civil Procedure Code, 1882 — Section 867
High Courts27 Mar 1912
Rani Keshabati Koeri Vs Mohan Chandra Mondal
Calcutta High Court · 14 Ind. Cas. 227
High Courts26 Mar 1912
Salima Saidatannessa Bibi Vs Enatulla Talukdar
Calcutta High Court · 15 Ind. Cas. 524
High Courts25 Mar 1912
Kali Charan Naskar Vs Ram Kumar Sardar and Others
Calcutta High Court · 18 Ind. Cas. 67
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts22 Mar 1912
Narendra Bhushan Roy and Another Vs Banku Behari Ghose and Another
Calcutta High Court · 14 Ind. Cas. 293
High Courts22 Mar 1912
Shibeshur Prasad Bhagat Vs Brij Mohan Missir
Calcutta High Court · 14 Ind. Cas. 183
High Courts19 Mar 1912
Trinayani Dasi Vs Krishna Lal De
Calcutta High Court · (1912) ILR (Cal) 906
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 8Land Acquisition Act, 1894 — Section 32