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Calcutta High Court judgments, 1912

613 judgments · page 22 of 31

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High Courts12 Apr 1912

Hari Mandal and Others Vs Keshab Chandra Manna

Calcutta High Court · 14 Ind. Cas. 760

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21(2)Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
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High Courts12 Apr 1912

Jabbar Sheikh Vs Tomiz Sheikh and Others

Calcutta High Court · 17 Ind. Cas. 71

Criminal Procedure Code, 1898 (CrPC) — Section 263
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High Courts12 Apr 1912

Sarat Chandra Bose and Others Vs The Secretary of State for India in Council and Others

Calcutta High Court · 14 Ind. Cas. 726

Railways Act, 1890 — Section 75
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High Courts12 Apr 1912

Jaiparkash Narain Singh and Another Vs Basanta Kumari Debi and Others

Calcutta High Court · 15 Ind. Cas. 604

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
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High Courts12 Apr 1912

Sheo Barat Ram and Others Vs The Bengal and North-Western Railway Co. and Another

Calcutta High Court · 15 Ind. Cas. 56

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High Courts11 Apr 1912

Babar Ali Biswas Vs Shishir Kumar Bose Roy Chowdhury and Another

Calcutta High Court · 14 Ind. Cas. 574

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High Courts11 Apr 1912

Mohurruddin Khan and Others Vs Sumbra Giri and Another

Calcutta High Court · 15 Ind. Cas. 540

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High Courts11 Apr 1912

Maharaja Birendra Kishore Manikya Bahadur Vs Ahmed Ali and Others

Calcutta High Court · 15 Ind. Cas. 479

Bengal Tenancy Act, 1885 — Section 167
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High Courts11 Apr 1912

Ganesh Chandra Adak Vs Banwari Lal Roy

Calcutta High Court · 14 Ind. Cas. 345

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
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High Courts11 Apr 1912

Ram Lal Dubey Vs Secretary of State for India

Calcutta High Court · 51 Ind. Cas. 690

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High Courts11 Apr 1912

Banamali Chowdhury Vs Ram Kinkar and Others

Calcutta High Court · 15 Ind. Cas. 575

Bengal Tenancy Act, 1885 — Section 178
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High Courts10 Apr 1912

Bakaullah Mollah and Others Vs Debiruddi Mollah

Calcutta High Court · 14 Ind. Cas. 707

Evidence Act, 1872 — Section 126
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High Courts10 Apr 1912

Suresh Chandra Sanyal Vs Emperor

Calcutta High Court · (1912) ILR (Cal) 606

Criminal Procedure Code, 1898 (CrPC) — Section 108Penal Code, 1860 (IPC) — Section 153A
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High Courts10 Apr 1912

Shyam Chanran Bhattacharya Vs Naba Chandra Chakravarti and Others

Calcutta High Court · 14 Ind. Cas. 708

Succession Act, 1865 — Section 118, 121
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High Courts08 Apr 1912

Godhanram Vs Jaharmull Puglia

Calcutta High Court · (1913) ILR (Cal) 335

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High Courts03 Apr 1912

Hem Chandra Sarkar Vs Lalit Mohan Kar

Calcutta High Court · 14 Ind. Cas. 515

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High Courts03 Apr 1912

Sheikh Samdani and Another Vs Kamalakant Jha and Others

Calcutta High Court · 15 Ind. Cas. 424

Bengal Cess Act, 1880 — Section 20
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High Courts03 Apr 1912

Dukha Mandal and Others Vs W.N. Grant and Others

Calcutta High Court · 16 Ind. Cas. 467

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High Courts03 Apr 1912

Mowar Kali Churn Singh Vs Mowar Sheo Baksh Singh and Others

Calcutta High Court · 15 Ind. Cas. 657

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts02 Apr 1912

Raimoni Dassi Vs Mathura Mohan Dey

Calcutta High Court · (1912) ILR (Cal) 1016

Registration Act, 1877 — Section 2(7), 3Transfer of Property Act, 1882 — Section 105, 107, 4
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