High Courts19 Mar 1912
Kumar Kalanand Singh and Another Vs Kumar Kamalanand Singh and Others
Calcutta High Court · 14 Ind. Cas. 225
Estates Partition Act, 1897 — Section 26, 27, 5, 5(4)Specific Relief Act, 1963 — Section 42
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 24 of 31
High Courts19 Mar 1912
Srimati Trinayani Dasi Vs Krsihna Lal Dey and Others
Calcutta High Court · 14 Ind. Cas. 724
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 32
High Courts19 Mar 1912
Maharaja Manindra Chandra Nandi Vs Jagannath Khan
Calcutta High Court · 14 Ind. Cas. 229
High Courts18 Mar 1912
Tarani Kant Bhattacharyya and Another Vs Bhobani Nath Dey Sarkar
Calcutta High Court · 14 Ind. Cas. 218
Court of Wards Act, 1879 — Section 39Lunacy Act, 1912 — Section 14
High Courts18 Mar 1912
Ahad Baksh Molla Vs Sheikh Babar Ali and Another
Calcutta High Court · 14 Ind. Cas. 173
Registration Act, 1877 — Section 77
High Courts18 Mar 1912
Anandamoyee Chowdhurani Vs Gokul Chandra Roy and Others
Calcutta High Court · 14 Ind. Cas. 290
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1, Order 25 Rule 1(3)
High Courts18 Mar 1912
Panchanan Ghosh Vs Mir Abdul Molik and Others
Calcutta High Court · 16 Ind. Cas. 703
High Courts15 Mar 1912
Tirthabasi Singh Rai and Another Vs Purna Chandra Nag and Others
Calcutta High Court · 14 Ind. Cas. 230
Bengal Tenancy Act, 1885 — Section 149(3)
High Courts14 Mar 1912
Birendra Kishore Manikya Vs Bhubaneswari
Calcutta High Court · (1912) ILR (Cal) 903
Bengal Tenancy Act, 1885 — Section 157
High Courts14 Mar 1912
Maharaja Birendra Kishore Manikya Bahadur Vs Bhubaneswari and Others
Calcutta High Court · 15 Ind. Cas. 620
Bengal Tenancy Act, 1885 — Section 157
High Courts13 Mar 1912
Rash Behary Ghoshal and Another Vs J.C. Stalkart
Calcutta High Court · 14 Ind. Cas. 166
Bengal Municipal Act, 1884 — Section 15, 69
High Courts13 Mar 1912
Pika Bewa Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 855 : 14 Ind. Cas. 195
Penal Code, 1860 (IPC) — Section 302
High Courts13 Mar 1912
Kunja Bhuniya and Another Vs Emperor
Calcutta High Court · 15 Ind. Cas. 481
Penal Code, 1860 (IPC) — Section 147
High Courts13 Mar 1912
Kunja Bhuiya Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 896
Penal Code, 1860 (IPC) — Section 149, 325, 34
High Courts12 Mar 1912
Peary Mohan Roy Vs Sarat Kumari Debi and Others
Calcutta High Court · 14 Ind. Cas. 177
High Courts12 Mar 1912
Jharula Das Vs Jalandhar Thakur
Calcutta High Court · (1912) ILR (Cal) 887
Limitation Act, 1963 — Article 124
High Courts12 Mar 1912
Jharula Das Vs Jalandhar Thakur and Another
Calcutta High Court · 14 Ind. Cas. 142