High Courts04 Mar 1912

Ram Charan Chanda Talukdar Vs Taripulla

Calcutta High Court · (1912) ILR (Cal) 774

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21(2)Civil Procedure Code, 1908 (CPC) — Section 115Penal Code, 1860 (IPC) — Section 468, 471