High Courts27 Feb 1912
Ramji Das Vs Janki Das
Calcutta High Court · (1912) ILR (Cal) 802
Contract Act, 1872 — Section 230, 236
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 27 of 31
High Courts27 Feb 1912
Maindi Sardar and Another Vs Akoor Chandra Ghosh and Others
Calcutta High Court · 14 Ind. Cas. 92
Limitation Act, 1963 — Article 13(II)
High Courts27 Feb 1912
Ramji Das and Others Vs Janki Das and Others
Calcutta High Court · 17 Ind. Cas. 973
Contract Act, 1872 — Section 230(2), 238
High Courts27 Feb 1912
Baroda Prasad Burman and Others Vs Prosonna Kumar Das and Others
Calcutta High Court · 14 Ind. Cas. 152
High Courts25 Feb 1912Allowed
In the goods of Saraswati Bala Debi, Deceased, Nishi Kanta Chatterjee Vs Ashu Tosh Mukherjee
Calcutta High Court · (1912) 02 CAL CK 0030
High Courts22 Feb 1912
Surendra Mohini Debi Vs Loharam Chattopadhya and Another
Calcutta High Court · (1912) 02 CAL CK 0046
High Courts22 Feb 1912
Raj Mohan Pal and Others Vs Gobinda Chandra Pal and Others
Calcutta High Court · 14 Ind. Cas. 53
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 104(2)
High Courts22 Feb 1912
Surendra Mohini Debi Vs Amaresh Chandra Chatterjee
Calcutta High Court · (1912) ILR (Cal) 687
High Courts21 Feb 1912
Dasarathi Panda Vs Satyabadi Ganutia and Others
Calcutta High Court · 14 Ind. Cas. 50
Central Provinces Land Revenue Act, 1881 — Section 83
High Courts19 Feb 1912
In Re: Mr. Romesh Chandra Sen
Calcutta High Court · 14 Ind. Cas. 682
Specific Relief Act, 1877 — Section 45
High Courts19 Feb 1912
In Re: R.C. Sen
Calcutta High Court · (1912) ILR (Cal) 598
Specific Relief Act, 1877 — Section 45
High Courts19 Feb 1912
Jang Rai and Others Vs Emperor
Calcutta High Court · 28 Ind. Cas. 649
Penal Code, 1860 (IPC) — Section 148
High Courts15 Feb 1912
Ichhamoyi Debi Vs Nil Moni Mukherji and Others
Calcutta High Court · 15 Ind. Cas. 169
High Courts14 Feb 1912
Ranjit Lal Karmakar Vs Bijoy Krishna Karmakar
Calcutta High Court · (1912) ILR (Cal) 582
High Courts14 Feb 1912
Khitish Chandra Acharjya Chowdhury Vs Osmond Beeby
Calcutta High Court · (1912) ILR (Cal) 587
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 6
High Courts14 Feb 1912
Hira Lal Mitra Vs Uday Chandra Dey
Calcutta High Court · 14 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2)
High Courts14 Feb 1912
Ranjit Lal Karamakar Vs Bejoy Krishna Karmakar
Calcutta High Court · 14 Ind. Cas. 17
High Courts14 Feb 1912
Khitish Chnadra Acharya Chowdhury Vs Osmond Beeby
Calcutta High Court · 14 Ind. Cas. 4
High Courts13 Feb 1912
Waresh Munshi Vs Aftabuddi Bepari
Calcutta High Court · 16 Ind. Cas. 975
Civil Procedure Code, 1908 (CPC) — Section 102, 47