High Courts02 Feb 1912
Temwa Uraon Vs Ram Uraon and Others
Calcutta High Court · 14 Ind. Cas. 54
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 37(6)
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 29 of 31
High Courts31 Jan 1912
Prahlad Chandra Ghose Vs Behari Lal Mookerjee and Another
Calcutta High Court · 13 Ind. Cas. 686
High Courts31 Jan 1912
Chandra Kumar Dhar Vs Ram Din Poodar and Another
Calcutta High Court · 13 Ind. Cas. 702
Limitation Act, 1877 — Section 19
High Courts31 Jan 1912
Preonath Roy Vs Nibaran Chandra Sarkar
Calcutta High Court · 15 Ind. Cas. 870
Provincial Insolvency Act, 1920 — Section 15
High Courts29 Jan 1912
Satya Sri Ghoshal and Others Vs Kartik Chandra Das and Others
Calcutta High Court · 13 Ind. Cas. 596
High Courts29 Jan 1912
Baij Nath Mistry and Others Vs Raja Jang Bahadur
Calcutta High Court · 13 Ind. Cas. 657
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Jan 1912
Chag Mull and Another Vs Jai Narain and Another
Calcutta High Court · 13 Ind. Cas. 605
Provincial Insolvency Act, 1920 — Section 37
High Courts29 Jan 1912
Ram Ratan Purohit Vs Sikdar Ali and Others
Calcutta High Court · 14 Ind. Cas. 10
Bengal Revenue Sales Act, 1859 — Section 28
High Courts29 Jan 1912
Karim Khan Vs Salamuddi and Another and Jelakha Bibi
Calcutta High Court · 13 Ind. Cas. 594
Guardians and Wards Act, 1890 — Section 29, 30
High Courts23 Jan 1912
Emperor Vs Salimullah
Calcutta High Court · (1912) ILR (Cal) 487
Penal Code, 1860 (IPC) — Section 304
High Courts23 Jan 1912
Emperor Vs Salimulla
Calcutta High Court · 14 Ind. Cas. 598
Penal Code, 1860 (IPC) — Section 4
High Courts22 Jan 1912
Nalini Behari Roy Vs Fulmani Dasi and Another
Calcutta High Court · 13 Ind. Cas. 487
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts22 Jan 1912
Annada Prosad Chakravarti and Another Vs Sham Sundar Adhikari and Others
Calcutta High Court · 13 Ind. Cas. 688
High Courts22 Jan 1912
Alia Rai and Others Vs Jhingur Tewari
Calcutta High Court · 13 Ind. Cas. 844
Criminal Procedure Code, 1898 (CrPC) — Section 293
High Courts19 Jan 1912
Janki Das and Others Vs The Bengal Nagpur Railway Company
Calcutta High Court · 13 Ind. Cas. 509
Railways Act, 1890 — Section 140, 77
High Courts19 Jan 1912
Ramgopal Jhoonjhoonwalla Vs Joharmall Khemka
Calcutta High Court · (1912) ILR (Cal) 473 : 15 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Jan 1912
Suraj Mull Nagar Mull Vs The East Indian Ry. Co.
Calcutta High Court · (1912) 01 CAL CK 0007
High Courts19 Jan 1912
Bengal Nagpur Railway C. Ld. Vs Ram Protap Ghaneswam Das
Calcutta High Court · 13 Ind. Cas. 529
Railways Act, 1890 — Section 47
High Courts18 Jan 1912
Ambika Prosad Singh Vs Gur Sahai Singh and Another
Calcutta High Court · 13 Ind. Cas. 1000