High Courts18 Jan 1912
Ambica Prasad Singh Vs Gur Sahay Singh
Calcutta High Court · (1912) ILR (Cal) 560
Penal Code, 1860 (IPC) — Section 188
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 30 of 31
High Courts18 Jan 1912
Baisnab Charan Majhi Vs Gatinath Munshi
Calcutta High Court · (1912) ILR (Cal) 469
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 146
High Courts17 Jan 1912
Nrisingha Deb Chatterjee and Another Vs Emperor
Calcutta High Court · 15 Ind. Cas. 1008
High Courts17 Jan 1912
Narain Chandra Mukerjee Vs Mohendra Nath Mukerjee and Others
Calcutta High Court · 14 Ind. Cas. 820
High Courts17 Jan 1912
Prankhang and Others Vs Emperor
Calcutta High Court · 17 Ind. Cas. 76
Criminal Procedure Code, 1898 (CrPC) — Section 435, 437Penal Code, 1860 (IPC) — Section 97, 99
High Courts15 Jan 1912
Satish Chandra Sarkar Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 456 : 13 Ind. Cas. 913
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts15 Jan 1912
Lala Mehdi Lal Vs W.M. Grant and Another
Calcutta High Court · 13 Ind. Cas. 636
Bengal Tenancy Act, 1885 — Section 106, 22(3)
High Courts15 Jan 1912
In Re: Harold Tucker
Calcutta High Court · 15 Ind. Cas. 398
Christian Marriage Act, 1872 — Section 41
High Courts12 Jan 1912
Parbatty Debya Vs Mathura Nath Banerjee and Others
Calcutta High Court · 15 Ind. Cas. 453
Bengal Tenancy Act, 1885 — Section 30Civil Procedure Code, 1908 (CPC) — Section 13
High Courts12 Jan 1912
Sarjug Prosad Narain Singh Vs Ajodhya Rai and Others
Calcutta High Court · 15 Ind. Cas. 863
Bengal Tenancy Act, 1885 — Section 106
High Courts12 Jan 1912
Sharashi Mohan Roy Vs Ramesh Charan Roy
Calcutta High Court · 13 Ind. Cas. 451
Bengal Tenancy Act, 1885 — Section 60
High Courts11 Jan 1912
Lala Jatadhari Lal Vs Shah Shamsul Bari
Calcutta High Court · 14 Ind. Cas. 713
High Courts11 Jan 1912
Sarat Chandra Ghose and Others Vs Sham Chand Singh Roy
Calcutta High Court · 14 Ind. Cas. 701
Bengal Tenancy Act, 1885 — Section 29Registration Act, 1908 — Section 17
High Courts11 Jan 1912
Sarat Chandra Ghose Vs Shyam Chand Singh Roy
Calcutta High Court · (1912) ILR (Cal) 663
Bengal Tenancy Act, 1885 — Section 29Registration Act, 1908 — Section 17(d)
High Courts11 Jan 1912
Anath Nath Dey Vs Mohendra Nath Srimoni
Calcutta High Court · 15 Ind. Cas. 488a
Penal Code, 1860 (IPC) — Section 500
High Courts10 Jan 1912
Ganesh Prosad Bhagat Vs Sakhina Bibi
Calcutta High Court · 14 Ind. Cas. 7
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts09 Jan 1912
Rani Shashibala Debi Vs Rani Sarat Kamini Debi and Others
Calcutta High Court · 14 Ind. Cas. 49