High Courts18 Apr 1912
Bhiku Hossein Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 1041
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203, 476
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 21 of 31
High Courts18 Apr 1912
Ramdahin Roy Vs Dhanwantri Koer and Others
Calcutta High Court · 15 Ind. Cas. 624
High Courts18 Apr 1912
Hari Kishan Bhagat Vs Raja Kamaleshur Prashad Singh
Calcutta High Court · 16 Ind. Cas. 374
High Courts18 Apr 1912
Emperor Vs Bhika Hossein
Calcutta High Court · 15 Ind. Cas. 484
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts18 Apr 1912
Mobarak Ali Vs Emperor
Calcutta High Court · 15 Ind. Cas. 81
Penal Code, 1860 (IPC) — Section 471, 474
High Courts16 Apr 1912
Kumar Sarat Chandra Singh Bahadur Vs Sudhan Hari Mukerjea and Others
Calcutta High Court · 14 Ind. Cas. 694
Limitation Act, 1963 — Section 19, 6, 7, 9
High Courts16 Apr 1912
Nand Kishore Singh Vs Ram Gulam Sahu
Calcutta High Court · (1912) ILR (Cal) 1037
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(v), 114
High Courts16 Apr 1912
Ambika Charn Datta and Binoda Sundari Dasya Vs Ramgati Guha
Calcutta High Court · 14 Ind. Cas. 718
Transfer of Property Act, 1882 — Section 73
High Courts16 Apr 1912
Gopal Chandra Mukerji Vs Notobar Kundu
Calcutta High Court · 15 Ind. Cas. 53
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 151
High Courts16 Apr 1912
Nand Kishore Singh and Others Vs Ram Gulam Sahu and Others
Calcutta High Court · 17 Ind. Cas. 221
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts16 Apr 1912
Surnaman Singh and Another Vs Sham Charan Ohdar and Others
Calcutta High Court · 15 Ind. Cas. 689
Chotanagpur Tenancy Act, 1908 — Section 178(2)
High Courts15 Apr 1912
Upendra Chandra Singh Vs Sakhi Chand
Calcutta High Court · 15 Ind. Cas. 573
Civil Procedure Code, 1908 (CPC) — Section 47(1)
High Courts15 Apr 1912
Thakur Madan Mohan Nath Sahi Deo Vs Bhikhar Shahu
Calcutta High Court · 15 Ind. Cas. 719
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts12 Apr 1912
Ramanuj Mahanta Vs The Midnapore Zemindary Co. Ld.
Calcutta High Court · 14 Ind. Cas. 729
Bengal Tenancy Act, 1885 — Section 158
High Courts12 Apr 1912
Balki Mohapatra and Another Vs Brojobashi Panda and Another
Calcutta High Court · 14 Ind. Cas. 333
Transfer of Property Act, 1882 — Section 85
High Courts12 Apr 1912
Sarat Chandra Bose Vs Secretary of State for India
Calcutta High Court · (1912) ILR (Cal) 1029
Railways Act, 1890 — Section 75
High Courts12 Apr 1912
Shashee Bhushan Das and Others Vs Rasik Lal Roy and Others
Calcutta High Court · 15 Ind. Cas. 583
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts12 Apr 1912
Jabbar Shaik Vs Tamiz Shaik
Calcutta High Court · (1912) ILR (Cal) 931
Criminal Procedure Code, 1898 (CrPC) — Section 263
High Courts12 Apr 1912
Hari Mandal Vs Keshab Chandra Mana
Calcutta High Court · (1913) ILR (Cal) 37
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21(2), 21(4), 22(2)Criminal Procedure Code, 1898 (CrPC) — Section 195(6)