High Courts02 May 1912
Rakhal Das Singh and Others Vs Emperor and Others
Calcutta High Court · 15 Ind. Cas. 655
Criminal Procedure Code, 1898 (CrPC) — Section 144
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 19 of 31
High Courts02 May 1912
Jarip Khan and Another Vs Durfa Bewa and Others
Calcutta High Court · 15 Ind. Cas. 476
Bengal Tenancy Act, 1885 — Section 85(2)
High Courts01 May 1912
Emperor Vs Moti Lal Chander and Another
Calcutta High Court · 15 Ind. Cas. 961
Bengal Excise Act, 1909 — Section 46, 52, 57
High Courts01 May 1912
Mati Lal Chandra Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 1053
Bengal Excise Act, 1909 — Section 46, 52, 55, 57
High Courts30 Apr 1912
Raja Balabhadra Singh Deb Vs Raja Radhashyam Singh Deb
Calcutta High Court · 16 Ind. Cas. 381
High Courts29 Apr 1912
Binode Kishore Goswami Vs Ashutosh Mukherjee and Another
Calcutta High Court · 14 Ind. Cas. 720
Negotiable Instruments Act, 1881 (NI) — Section 46
High Courts29 Apr 1912
Khitish Chandra Acharya Chowdhury Vs The Khulna Loan Company Ld.
Calcutta High Court · 14 Ind. Cas. 728
Bengal Patni Taluks Regulation, 1819 — Section 17(c)
High Courts29 Apr 1912
Bireswar Das Dey and Another Vs Kamal Kumar Dutt
Calcutta High Court · 16 Ind. Cas. 437
High Courts29 Apr 1912
In Re: Hari Pada Mukherji
Calcutta High Court · 15 Ind. Cas. 654
Legal Practitioners Act, 1879 — Section 36
High Courts29 Apr 1912
Safaraddi and Another Vs Durga Prosad Sen and Others
Calcutta High Court · 16 Ind. Cas. 966
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts25 Apr 1912
Nishakar Chankaravarti and Others Vs Ram Kumar Tewari and Others
Calcutta High Court · 16 Ind. Cas. 634
High Courts25 Apr 1912
Anukul Chandra Chakravarti and Others Vs Nabin Chandra Bose and Others
Calcutta High Court · 15 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Section 12(2)
High Courts24 Apr 1912Dismissed
Shyama Charan Bhuttacharya Vs Sarup Chandra Sen and Others
Calcutta High Court · (1912) 04 CAL CK 0066
High Courts24 Apr 1912
H. Mathewson Vs Raja Ram Kanai Singh and Others
Calcutta High Court · 16 Ind. Cas. 387
High Courts24 Apr 1912
Aisa Siddika and Others Vs Bidhu Sekhar Banerjee and Others
Calcutta High Court · 18 Ind. Cas. 633
Specific Relief Act, 1877 — Section 42
High Courts24 Apr 1912
Sheikh Golam Rahman Vs Sheikh Wahed Ali and Others
Calcutta High Court · 16 Ind. Cas. 470
High Courts23 Apr 1912
Munshi Imam-ud-din Chaudhri Vs Danesh Mahammad and Another
Calcutta High Court · 14 Ind. Cas. 738
Bengal Tenancy Act, 1885 — Section 3(9)