High Courts09 May 1912
Mansaram Chakravarti Vs Ganesh Chakravarti and Others
Calcutta High Court · 16 Ind. Cas. 383
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 18 of 31
High Courts09 May 1912
Tarini Charan Sarkar and Others Vs Fakarannissa Chowdhueani and Others
Calcutta High Court · 15 Ind. Cas. 459
Evidence Act, 1872 — Section 36
High Courts09 May 1912
C.E. Grey, Official Trustee and Execotor to The Estate of Manik Lal Seal Deceased Vs Ram Shashi Roy and Others and Gurudas Kundu Chowdhury and Others
Calcutta High Court · 15 Ind. Cas. 110
Land Acquisition Act, 1894 — Section 30
High Courts08 May 1912
Gour Chandra Das Vs Sarat Sundari Dassi
Calcutta High Court · (1913) ILR (Cal) 50
Probate and Administration Act, 1881 — Section 50
High Courts08 May 1912
Behary Lal Pandit Vs Narain Misra and Others
Calcutta High Court · 51 Ind. Cas. 127
Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Section 13
High Courts08 May 1912
Gour Chandra Das Vs Sarat Sundari Dasya
Calcutta High Court · 15 Ind. Cas. 44
Probate and Administration Act, 1881 — Section 50
High Courts08 May 1912
Hari Moni Debi Vs Moti Sheikh
Calcutta High Court · 15 Ind. Cas. 30
Bengal Tenancy Act, 1885 — Section 159, 161(a)
High Courts07 May 1912
Nim Chand Shaha Vs Joy Chandra Nath and Another
Calcutta High Court · 15 Ind. Cas. 256
Bengal Tenancy Act, 1885 — Section 48
High Courts07 May 1912
Pramatha Nath Roy Vs Jagannath Kishore Lal Singh Deo
Calcutta High Court · 16 Ind. Cas. 359
High Courts07 May 1912
Anath Nath Dey Vs Mohendra Nath Srimani
Calcutta High Court · 15 Ind. Cas. 489
High Courts06 May 1912
Kumed Bewa Vs Prasanna Kumar Roy
Calcutta High Court · (1913) ILR (Cal) 45
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, 47
High Courts06 May 1912
Gagan Chandra Das and Another Vs Ramdhan Dhar
Calcutta High Court · 14 Ind. Cas. 735
High Courts06 May 1912
Manasaram Paria and Others Vs Raja Nagendra Nath Sahu Roy
Calcutta High Court · 16 Ind. Cas. 235
High Courts06 May 1912
Hira Lal Bhattacharyya and Others Vs Joggeswar Bhattacharyya and Others
Calcutta High Court · 16 Ind. Cas. 733
High Courts06 May 1912
Rasaraj Kunai and Others Vs Prosonna Kumar Roy and Another
Calcutta High Court · 15 Ind. Cas. 506
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts03 May 1912
Konnormal Oswal and Another Vs Nabin Chandra Das and Another
Calcutta High Court · 15 Ind. Cas. 228
Transfer of Property Act, 1882 — Section 54
High Courts03 May 1912
Port Canning and Land Improvement Co., Ltd. Vs Roson Ali Mollah
Calcutta High Court · 15 Ind. Cas. 46
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7(x)(c)Suits Valuation Act, 1887 — Section 8
High Courts03 May 1912
Jital Singh and Others Vs Raja Kamaleswari Prosad
Calcutta High Court · 15 Ind. Cas. 614
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts03 May 1912
Aman Gazi Vs Maharaja Birendra Kishore Manikya Bahadur
Calcutta High Court · 15 Ind. Cas. 64