High Courts20 May 1912
Jugal Kishore Marwari and Another Vs Bejoy Krishna Mukherjee and Ambika Debi
Calcutta High Court · 15 Ind. Cas. 683
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 17 of 31
High Courts20 May 1912
Mohesh Chandra Shaha and Another Vs Rani Brindarani Chowdhurani and Others
Calcutta High Court · 15 Ind. Cas. 529
High Courts20 May 1912
Bhoja Hari Paria Vs The Secretary of State for India in Council
Calcutta High Court · 15 Ind. Cas. 569
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts17 May 1912
Shashi Bhushan Lahiri Vs Rajendra Nath Joardar
Calcutta High Court · (1913) ILR (Cal) 82
High Courts17 May 1912
Aktowli Vs Tarak Nath Ghose
Calcutta High Court · 17 Ind. Cas. 266
Bengal Tenancy Act, 1885 — Section 105Evidence Act, 1872 — Section 34
High Courts17 May 1912
Shashi Bhushan Lahiri Vs Rajendra Nath Joardar and Others
Calcutta High Court · 15 Ind. Cas. 225
High Courts17 May 1912
Sarat Chandra Biswas Vs Ashraf Ali and Others
Calcutta High Court · 15 Ind. Cas. 669
Bengal Tenancy Act, 1885 — Section 153(6)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 May 1912
Fateh Chand and Another Vs Narsingh Das and Another Dhruba Pattra Vs Narsingh Das and Others
Calcutta High Court · 16 Ind. Cas. 988
Specific Relief Act, 1877 — Section 27(6)
High Courts16 May 1912
Mahipal Singh and Others Vs Lalji Singh and Others
Calcutta High Court · 16 Ind. Cas. 705
High Courts16 May 1912
Indro Deb Das and Others Vs Azizur Rahaman Sarkar and Others
Calcutta High Court · 17 Ind. Cas. 9
High Courts15 May 1912
Satish Chandra Sinha and Others Vs Munjanali Debi
Calcutta High Court · 15 Ind. Cas. 869
High Courts14 May 1912
Ali Ahmad Khan and Others Vs H.F. Brown and Others
Calcutta High Court · 15 Ind. Cas. 260
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts13 May 1912
Shamsher Ali Vs Jagarnath Thirain and Others
Calcutta High Court · 16 Ind. Cas. 203
High Courts13 May 1912
Kali Charan Dutt and Another Vs Manodabala Dasi and Others
Calcutta High Court · 15 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 May 1912
Bamapada Roy and Others Vs The Midnapur Zemindary Co. Ltd.
Calcutta High Court · 16 Ind. Cas. 376
High Courts13 May 1912
Lal Behary Mitra Vs Nagendra Nath Chatterjee and Another
Calcutta High Court · 16 Ind. Cas. 690
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j), 104(2)
High Courts12 May 1912
Mohadeo Prosad Sahu Vs Gajadhar Prosad Sahu and Others
Calcutta High Court · 16 Ind. Cas. 459
High Courts09 May 1912
Jhuman Karti Vs Debu Lal Singh and Others
Calcutta High Court · 16 Ind. Cas. 898
Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 42
High Courts09 May 1912
Nabadwipendra Mookerjee Vs Madhu Sudan Mandal and Others
Calcutta High Court · 16 Ind. Cas. 741