High Courts30 May 1912
Meajan and Others Vs Sharafatullah Khan
Calcutta High Court · 17 Ind. Cas. 415
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 16 of 31
High Courts29 May 1912
Ramjiban Shah and Another Vs Dhiku Singh and Others
Calcutta High Court · 16 Ind. Cas. 246
High Courts27 May 1912
Tarak Chandra Goswami Vs Satya Charan Patni and Another
Calcutta High Court · 15 Ind. Cas. 504
High Courts24 May 1912
Emperor Vs Sheikh Idoo
Calcutta High Court · (1913) ILR (Cal) 71 : 15 Ind. Cas. 488
Criminal Procedure Code, 1898 (CrPC) — Section 190(c)
High Courts24 May 1912
Ligraj Patjosi Vs Mahadeb Ram
Calcutta High Court · 53 Ind. Cas. 882
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts24 May 1912
Feroja Peshakar Vs Amiruddin and others
Calcutta High Court · (1912) 05 CAL CK 0017
High Courts22 May 1912
Shakhi Chand Vs Ram Chandra Marwari
Calcutta High Court · 15 Ind. Cas. 906
Transfer of Property Act, 1882 — Section 108
High Courts21 May 1912
Jagat Chandra Dutt and Others Vs The Collector of Chittagong and Others
Calcutta High Court · 18 Ind. Cas. 551
Land Acquisition Act, 1894 — Section 18
High Courts21 May 1912
Manmohan Dutt Vs Collector of Chittagong
Calcutta High Court · (1913) ILR (Cal) 64
Land Acquisition Act, 1894 — Section 18
High Courts21 May 1912
Mohabir Prosad and Another Vs Bandi Prosad
Calcutta High Court · 16 Ind. Cas. 397
High Courts21 May 1912Dismissed
Mohadeo Prosad Shahu Vs Gajadhar Prosad Sahu and others
Calcutta High Court · (1912) 05 CAL CK 0025
High Courts21 May 1912
Mohesh Narain Roy Vs Maharaj Bahadur Singh
Calcutta High Court · 15 Ind. Cas. 171
High Courts20 May 1912
Tassaduk Hossain Khan and Another Vs Abtab Hossain Khan and Others
Calcutta High Court · 15 Ind. Cas. 334
High Courts20 May 1912
Nagendra Nath Srimoney Vs Jogendra Nath Srimoney and Others
Calcutta High Court · 15 Ind. Cas. 491
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts20 May 1912
Mahiraja Sir Bijoy Chand Mahatap Vs Rakhad Chattoraj and Others
Calcutta High Court · 15 Ind. Cas. 601
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts20 May 1912
Mr. K.B. Dutt and Another Vs Gostha Behary Beuiya and Others
Calcutta High Court · 17 Ind. Cas. 207
Bengal Tenancy Act, 1885 — Section 148A, 158B