High Courts24 Mar 1890
Zohiruddin Sheik Vs Hamidunnessa Bibi
Calcutta High Court · (1890) ILR (Cal) 670
COURT ARCHIVE
Calcutta High Court judgments, 1890
91 judgments · page 4 of 5
High Courts18 Mar 1890
Mojey and Others and Sabya Nashyo and Others Vs The Queen Empress
Calcutta High Court · (1890) ILR (Cal) 606
Penal Code, 1860 (IPC) — Section 415, 419
High Courts17 Mar 1890
Ram Chunder Vs Suddasook Kootary
Calcutta High Court · (1890) ILR (Cal) 620
Succession Act, 1925 — Section 256
High Courts17 Mar 1890
Queen-Empress Vs Bissessur Sahu and Another
Calcutta High Court · (1890) ILR (Cal) 562
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts17 Mar 1890
Omerto Nauth Mitter Vs Poreshnath Mookerjee and Others
Calcutta High Court · (1890) ILR (Cal) 614
High Courts13 Mar 1890
Degumburi Debi Vs Aushootosh Banerjee and Others
Calcutta High Court · (1890) ILR (Cal) 610
High Courts13 Mar 1890
Lall Behary Dutt Vs Thacomoney Dassee Kanaye Lall Khan Vs Anund Lall Dass
Calcutta High Court · (1896) ILR (Cal) 899
High Courts13 Mar 1890
Hari Das Bundopadhya Vs Khetter Chunder Ghose and Others
Calcutta High Court · (1890) ILR (Cal) 557
High Courts10 Mar 1890
The Queen-Empress Vs O''Hara
Calcutta High Court · (1890) ILR (Cal) 643
Civil Procedure Code, 1882 — Section 337, 364Evidence Act, 1872 — Section 114, 133
High Courts07 Mar 1890
Mohini Mohan Das Vs Satis Chandra Roy and Others
Calcutta High Court · (1890) ILR (Cal) 705
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts05 Mar 1890
A.C. Boyd Vs A. Kreig
Calcutta High Court · (1890) ILR (Cal) 548
Registration Act, 1877 — Section 17(d)
High Courts13 Feb 1890
Asgar Ali Vs Troilokya Nath Ghose
Calcutta High Court · (1890) ILR (Cal) 632
Civil Procedure Code, 1882 — Section 230, 235, 237, 245
High Courts12 Feb 1890
Beni Madhub Roy Vs Jaod Ali Sircar and Another
Calcutta High Court · (1890) ILR (Cal) 390
Bengal Tenancy Act, 1885 — Section 170
High Courts12 Feb 1890
Manofi Pattuk Vs Narain Mahton
Calcutta High Court · (1890) ILR (Cal) 489
Bengal Tenancy Act, 1885 — Section 153
High Courts07 Feb 1890
Rujjub Ali Chopedar Vs Chundi Churn Bhadra and Others
Calcutta High Court · (1890) ILR (Cal) 544
High Courts07 Feb 1890
Asirun Bibi Vs Sliarip Mondul and Others
Calcutta High Court · (1890) ILR (Cal) 488
High Courts06 Feb 1890
Tincowrie Dawn Vs Debendro Nath Mookerjee
Calcutta High Court · (1890) ILR (Cal) 491
Limitation Act, 1963 — Article 179, 180
High Courts05 Feb 1890
Iswari Pershad Narain Sahi, Lunatic represented by his mother, guardian and next friend Bhupeswar Koer Vs Crowdy and Others
Calcutta High Court · (1890) ILR (Cal) 470
Bengal Tenancy Act, 1885 — Section 5
High Courts05 Feb 1890
Makhan Lall Datta Vs Goribullah Sardar
Calcutta High Court · (1890) ILR (Cal) 542