High Courts04 Feb 1890
Mohceb Ali alias Dummur and Another Vs Ameer Rai and Others
Calcutta High Court · (1890) ILR (Cal) 539
Bengal Tenancy Act, 1885 — Section 158, 188
COURT ARCHIVE
Calcutta High Court judgments, 1890
91 judgments · page 5 of 5
High Courts03 Feb 1890
Nilmoni Chuckerbutti and Others Vs Bykant Nath Bera
Calcutta High Court · (1890) ILR (Cal) 467
High Courts31 Jan 1890
Hurri Churn Mozoomdar Vs Ahsanulla Khan Bahadoor
Calcutta High Court · (1890) ILR (Cal) 474
High Courts31 Jan 1890
Lutf Ali Khan Vs Asgur Reza and Another
Calcutta High Court · (1890) ILR (Cal) 455
High Courts28 Jan 1890
The Queen-Empress Vs Bibhuti Bhusan Bit
Calcutta High Court · (1890) ILR (Cal) 485
Penal Code, 1860 (IPC) — Section 326
High Courts17 Jan 1890
Okhoy Coomar Bonnerjee Vs Koylosh Chundor Ghosai and Others
Calcutta High Court · (1890) ILR (Cal) 388
Presidency Small Cause Courts Act, 1882 — Section 18
High Courts15 Jan 1890
Gubboy Vs Avetoom
Calcutta High Court · (1890) ILR (Cal) 450
Contract Act, 1872 — Section 230
High Courts08 Jan 1890
Bhubun Mohun Biswas Vs Beni Madhub Chuckerbutty
Calcutta High Court · (1890) ILR (Cal) 393
Bengal Tenancy Act, 1885 — Section 116, 180
High Courts06 Jan 1890
Prem Sook and Another Vs Dhurum Chand and Another
Calcutta High Court · (1890) ILR (Cal) 321