High Courts27 May 1890
Ali Kader Syud Hossain Ali Vs Gobind Dass
Calcutta High Court · (1890) ILR (Cal) 840
COURT ARCHIVE
Calcutta High Court judgments, 1890
91 judgments · page 3 of 5
High Courts26 May 1890
Rubiun-Nessa Vs Gooljan Bibee and Others
Calcutta High Court · (1890) ILR (Cal) 829
Bengal Tenancy Act, 1885 — Section 149
High Courts26 May 1890
Nursing Chunder Dawn Vs Nuffer Chunder Dutt and Another
Calcutta High Court · (1890) ILR (Cal) 832
High Courts19 May 1890
Tarini Churn Sinha and Another Vs Watson and Co.
Calcutta High Court · (1890) ILR (Cal) 963
High Courts14 May 1890
Koylashpoti Narain Singh Vs Salimatul-Fatima alias Bibi Hossaini
Calcutta High Court · (1890) ILR (Cal) 904
High Courts08 May 1890
Radha Shyam Sircar Vs Joy Ram Senapati and Others
Calcutta High Court · (1890) ILR (Cal) 896
High Courts30 Apr 1890
Nil Madhab Sikdar and Others Vs Narattam Sikdar and Others
Calcutta High Court · (1890) ILR (Cal) 826
Transfer of Property Act, 1882 — Section 10, 111(g)
High Courts29 Apr 1890
Madhub Nath Surma Vs Myarani Medhi
Calcutta High Court · (1890) 04 CAL CK 0010
High Courts22 Apr 1890
Jai Narayan Rai Vs The Queen-Empress
Calcutta High Court · (1890) ILR (Cal) 862
Criminal Procedure Code, 1882 — Section 533Criminal Procedure Code, 1898 (CrPC) — Section 164, 364Evidence Act, 1872 — Section 91
High Courts18 Apr 1890
Umesh Narain Chowdhry and Others Vs Gopal Chunder Das
Calcutta High Court · (1890) ILR (Cal) 695
Bengal Tenancy Act, 1885 — Section 188
High Courts15 Apr 1890
Romesh Chunder Sannyal Vs Hiru Mondal and Another
Calcutta High Court · (1890) ILR (Cal) 852
Criminal Procedure Code, 1898 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 295, 378, 403, 425
High Courts14 Apr 1890
Makhan Lal Adya Vs Boidya Nath Adya and Others
Calcutta High Court · (1890) ILR (Cal) 681
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Court Fees Act, 1870 — Section 7(4)Suits Valuation Act, 1887 — Section 11, 7, 8
High Courts02 Apr 1890
Gokhul Sahu and Others Vs Jodu Nundun Roy and Another Gobind Sahu and Others Vs Luchmi Narain Roy and Others
Calcutta High Court · (1890) ILR (Cal) 721
Bengal Tenancy Act, 1885 — Section 106
High Courts02 Apr 1890
Ram Chandra Ghose Vs The Bally Municipality
Calcutta High Court · (1890) ILR (Cal) 684
Bengal Municipal Act, 1884 — Section 217(5)
High Courts01 Apr 1890
Rajonimoni Dasi for self and as mother and next friend of Jagohundo Dhur and Others Vs Roma Nath alias Ramanund Dhur Poddar
Calcutta High Court · (1890) ILR (Cal) 675
High Courts01 Apr 1890
Gopal Mondul and Others Vs Mohendro Narain Chaturaj and Others
Calcutta High Court · (1890) ILR (Cal) 769
Civil Procedure Code, 1908 (CPC) — Section 2Limitation Act, 1963 — Article 166, 18
High Courts30 Mar 1890
In Re: Act I of 1879; In Re: Reference from the Board of Revenue under Section 46 of the Indian Stamp Act
Calcutta High Court · (1892) ILR (Cal) 499
Stamp Act, 1899 — Section 15(3), 25
High Courts28 Mar 1890
Brojendra Coomar Roy Chowdhry and Others Vs Debendra Coomar Roy Chowdhry and Another and Prosunnomoyi Dasi
Calcutta High Court · (1890) ILR (Cal) 887
High Courts25 Mar 1890
Maizuddin Biswas and Another Vs Krishna Prosad Nag and Others
Calcutta High Court · (1890) ILR (Cal) 708
Provincial Small Cause Courts Act, 1887 — Section 25