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Calcutta High Court judgments, 1890

91 judgments · page 2 of 5

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High Courts30 Jul 1890

Adinath Dey represented by his Guardian Mohesh Chunder Das and Another Vs Mondakini Dasi

Calcutta High Court · (1891) ILR (Cal) 69

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High Courts26 Jul 1890

Queen-Empress Vs Hurree Mohun Mythee

Calcutta High Court · (1891) ILR (Cal) 49

Penal Code, 1860 (IPC) — Section 338
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High Courts23 Jul 1890

Queen-Empress Vs Solomon

Calcutta High Court · (1890) ILR (Cal) 931

Criminal Procedure Code, 1898 (CrPC) — Section 292
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High Courts11 Jul 1890

Nistariny Dabya, miner, by her Guardian Sarasaty Dabya Vs Brahmomoyi Dabya

Calcutta High Court · (1891) ILR (Cal) 45

Probate and Administration Act, 1881 — Section 50, 69
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High Courts10 Jul 1890

Nundo Lall Kar Mahapatra Vs Siva Pershad Maity and Others

Calcutta High Court · (1891) ILR (Cal) 139

Transfer of Property Act, 1882 — Section 88, 89
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High Courts02 Jul 1890

In Re: The Indian Companies Act 1882; In Re: The Ganges Steam Tug Company Limited; In Re: Ex-parte The Delhi and London Bank Limited

Calcutta High Court · (1891) ILR (Cal) 31

Companies Act, 1956 — Section 144, 177(g)
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High Courts02 Jul 1890

W.H. Kraal and Others Vs H. J. Whymper

Calcutta High Court · (1890) ILR (Cal) 786

Companies Act, 1882 — Section 4
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High Courts02 Jul 1890

Tilak Chandra Dass Vs Fatik Chandra Dass and Others

Calcutta High Court · (1898) ILR (Cal) 803

Specific Relief Act, 1877 — Section 9
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High Courts01 Jul 1890

Sutherland Vs Cohen

Calcutta High Court · (1890) ILR (Cal) 920

Evidence Act, 1872 — Section 92
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High Courts27 Jun 1890

Ram Kumar Dey and Another Vs Ramdhan Bhadra and Another

Calcutta High Court · (1890) ILR (Cal) 927

Bengal Tenancy Act, 1885 — Article 3, 184
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High Courts27 Jun 1890

Huri Dayol Singh Sarmana and Others Vs Grish Chunder Mukerjee and Others

Calcutta High Court · (1890) ILR (Cal) 912

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High Courts21 Jun 1890

Gouri Prosad Surma Bardeuri and Others Vs Kali Kanta Surma and Others

Calcutta High Court · (1890) ILR (Cal) 907

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts18 Jun 1890

Prem Chand Dey Vs Mokhoda Debi

Calcutta High Court · (1890) ILR (Cal) 700

Civil Procedure Code, 1908 (CPC) — Section 16
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High Courts18 Jun 1890

Punchanun Bundopadhya by his mother and guardian Kamini Debi Vs Rabia Bibi and Others

Calcutta High Court · (1890) ILR (Cal) 711

Civil Procedure Code, 1882 — Section 234, 244, 278, 283
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High Courts12 Jun 1890

Birjmohun Lal and Others Vs Rudra Perkash Misser

Calcutta High Court · (1890) ILR (Cal) 944

Limitation Act, 1963 — Section 20Majority Act, 1875 — Section 3
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High Courts12 Jun 1890

Kanhaya Lall Bhaia Gyawal Vs Poona Lall

Calcutta High Court · (1892) ILR (Cal) 730

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High Courts06 Jun 1890

Mon Mohun Sirkar and Others Vs The Secretary of State for India in Council and Others

Calcutta High Court · (1890) ILR (Cal) 969

Civil Procedure Code, 1908 (CPC) — Section 13
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High Courts02 Jun 1890

Raghoobuns Sahoy Vs Kokil Singh alias Gopal Singh and Another

Calcutta High Court · (1890) ILR (Cal) 272

Bengal Tenancy Act, 1885 — Section 69, 70Criminal Procedure Code, 1898 (CrPC) — Section 195
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High Courts02 Jun 1890

Radha Prosad Singh Vs Bal Kowar Koeri

Calcutta High Court · (1890) ILR (Cal) 727

Bengal Tenancy Act, 1885 — Section 3(5)
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High Courts28 May 1890

Satis Chunder Mukhopadhya through his guardian, Patu Mondul Vs Mohendro Lal Pathuk

Calcutta High Court · (1890) ILR (Cal) 849

Evidence Act, 1872 — Section 32(6), 35
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