High Courts03 May 1880
The Empress Vs Butokristo Dass and Another
Calcutta High Court · (1881) ILR (Cal) 59
Presidency Magistrates (Court- Fees) Act, 1877 — Section 129
COURT ARCHIVE
Calcutta High Court judgments, 1880
177 judgments · page 7 of 9
High Courts30 Apr 1880
Joggessur Singh and Others Vs Bycunt Nath Dutt and Others
Calcutta High Court · (1880) ILR (Cal) 822
High Courts30 Apr 1880
Chundee Churn Roy Vs Shib Chunder Mundul
Calcutta High Court · (1880) ILR (Cal) 945
Limitation Act, 1963 — Section 26
High Courts29 Apr 1880
Uggrakant Chowdhry and Others Vs Hurro Chunder Shiekdar and Others
Calcutta High Court · (1881) ILR (Cal) 209
Evidence Act, 1872 — Section 90
High Courts29 Apr 1880
Shumbhoonath Shaha Vs Guruchurn Lahiri
Calcutta High Court · (1880) ILR (Cal) 894
Limitation Act, 1871 — Article 167(ii)Limitation Act, 1877 — Section 2
High Courts29 Apr 1880
Payn Vs The Administrator-General of Bengal and Others
Calcutta High Court · (1880) ILR (Cal) 766
High Courts26 Apr 1880
The Empress Vs Anuntram Singh and Others
Calcutta High Court · (1880) ILR (Cal) 954
Criminal Procedure Code, 1898 (CrPC) — Section 122, 193, 346
High Courts22 Apr 1880
The Empress Vs Kala Chand Dass and Others
Calcutta High Court · (1881) ILR (Cal) 14
Criminal Procedure Code, 1898 (CrPC) — Section 505
High Courts19 Apr 1880
Johuri Mahton Vs Thakoor Nath Lukee
Calcutta High Court · (1880) ILR (Cal) 830
High Courts15 Apr 1880
In Re: McCorkindale (Deceased)
Calcutta High Court · (1881) ILR (Cal) 1
Contract Act, 1872 — Section 171
High Courts13 Apr 1880
Ganesh Lal Tewari Vs Shamnarain and Others
Calcutta High Court · (1881) ILR (Cal) 213
High Courts13 Apr 1880
Lootfulhuck Vs Gopee Chunder Mojoomdar
Calcutta High Court · (1880) ILR (Cal) 941
High Courts12 Apr 1880
Ramnidhee Manjee Vs Parbutty Dassee
Calcutta High Court · (1880) ILR (Cal) 823
High Courts08 Apr 1880
Mohindrobhoosun Biswas Vs Shosheebhoosun Biswas
Calcutta High Court · (1880) ILR (Cal) 882
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts08 Apr 1880
Toponidhee Dhirj Gir Gosain Vs Sreeputty Sahanee
Calcutta High Court · (1880) ILR (Cal) 832
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts05 Apr 1880
In Re: In the Matter of the Petition of Bhekraj Koeri
Calcutta High Court · (1880) ILR (Cal) 878
Civil Procedure Code, 1877 — Section 290
High Courts02 Apr 1880
Khetter Chunder Mookerjee Vs Khetter Paul Sreeterutno
Calcutta High Court · (1880) ILR (Cal) 886
Evidence Act, 1872 — Section 65
High Courts01 Apr 1880
Pepin Vs Chunder Seekur Mookerjee and Another
Calcutta High Court · (1880) ILR (Cal) 811
High Courts29 Mar 1880
Bemola Dossee Vs Mohun Dossee and Others
Calcutta High Court · (1880) ILR (Cal) 792