High Courts28 May 1880
In Re: Petition of Chundernath Sen
Calcutta High Court · (1880) ILR (Cal) 875
Criminal Procedure Code, 1898 (CrPC) — Section 521, 532
COURT ARCHIVE
Calcutta High Court judgments, 1880
177 judgments · page 6 of 9
High Courts26 May 1880
Nobocoomar Mookhopadhaya Vs Siru Mullick
Calcutta High Court · (1881) ILR (Cal) 94
High Courts25 May 1880
Ramessuri Dassee Vs Doorgadass Chatterjee
Calcutta High Court · (1881) ILR (Cal) 103
High Courts21 May 1880
Haran Chunder Banerji and Others Vs Hurro Mohun Chuokerbutty
Calcutta High Court · (1881) ILR (Cal) 41
High Courts21 May 1880
Rajender Dutt Vs Sham Chund Mitter and Others
Calcutta High Court · (1881) ILR (Cal) 106
Criminal Procedure Code, 1898 (CrPC) — Section 196
High Courts21 May 1880
Khetturpaul Sritirutno and Another Vs Kedarnath Nag
Calcutta High Court · (1881) ILR (Cal) 34
High Courts20 May 1880
The Government of Bengal Vs Mahaddi and Another
Calcutta High Court · (1880) ILR (Cal) 871
Criminal Procedure Code, 1898 (CrPC) — Section 457Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304, 325
High Courts20 May 1880
Ram Lall Nag Vs Koylash Chunder Koosari and Another
Calcutta High Court · (1881) ILR (Cal) 206
High Courts14 May 1880
Hurro Sundari Dabia Vs Chunder Kant Bhuttacharjee
Calcutta High Court · (1881) ILR (Cal) 17
Succession Act, 1865 — Section 50
High Courts14 May 1880
Bolakee Lall Vs Thakoor Pertam Singh and Others
Calcutta High Court · (1880) ILR (Cal) 928
High Courts13 May 1880
Noshai Mistri and Ram Chunder Haldar Vs The Empress
Calcutta High Court · (1880) ILR (Cal) 958
Criminal Procedure Code, 1898 (CrPC) — Section 122, 346Evidence Act, 1872 — Section 33
High Courts12 May 1880
Nursing Doyal Vs Hurryhur Saha
Calcutta High Court · (1880) ILR (Cal) 897
Limitation Act, 1871 — Section 12, 29Limitation Act, 1877 — Section 2
High Courts10 May 1880
Sutyabhama Dassee Vs Krishna Shunder Chatterjee and Another
Calcutta High Court · (1881) ILR (Cal) 55
High Courts08 May 1880
Sonamonne Dassee and Others Vs Hazir Gazi
Calcutta High Court · (1881) ILR (Cal) 31
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts07 May 1880
The Empress Vs Vaimbilee Vaimbilee Vs The Empress
Calcutta High Court · (1880) ILR (Cal) 826
Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 300
High Courts07 May 1880
Ram Lall Agurwallah Vs Masoollah Khan
Calcutta High Court · (1881) ILR (Cal) 6
Civil Procedure Code, 1908 (CPC) — Section 6
High Courts04 May 1880
Jibaneswari Debia, Mother and Guardian of Kailas Chunder Chuckerbutty Vs Grishchunder Chuckerbutty and Another Guardians of Dwarkanath Chuckerbutty Biseswari Debia, Mother and Guardian of Prosunno Kumar Chuckerbutty Vs Grishchunder Chuckerbutty, Guardian of Dwarkanath Chuckerbutty
Calcutta High Court · (1881) ILR (Cal) 243