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Calcutta High Court judgments, 1880

177 judgments · page 8 of 9

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High Courts19 Mar 1880

Abhoy Churn Pal and Another Vs Kally Pershad Chatterjee

Calcutta High Court · (1880) ILR (Cal) 949

Specific Relief Act, 1877 — Section 42
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High Courts19 Mar 1880

Brojo Nath Bhuttacharjee Vs Saroda Pershad Chattopadhya

Calcutta High Court · (1880) ILR (Cal) 910

Limitation Act, 1908 — Section 10
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High Courts18 Mar 1880

Govind Chunder Goswami Vs Rungunmoney

Calcutta High Court · (1881) ILR (Cal) 60

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High Courts18 Mar 1880

Hirdhamun Jha and Others Vs Jinghoor Jha and Others

Calcutta High Court · (1880) ILR (Cal) 711

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High Courts17 Mar 1880

In Re: Nazirun Muhamdee

Calcutta High Court · (1881) ILR (Cal) 19

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High Courts15 Mar 1880

Doorga Churn Doss Vs Nittokally Dossee and Others

Calcutta High Court · (1880) ILR (Cal) 819

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High Courts15 Mar 1880

Donzelle Vs Hossein Ally

Calcutta High Court · (1880) ILR (Cal) 906

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High Courts13 Mar 1880

Moniram Kolita Vs Keri Kolitani

Calcutta High Court · (1880) ILR (Cal) 776

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High Courts08 Mar 1880

Juggutjeebun Gooptoo Vs Harocoomar Pal

Calcutta High Court · (1880) ILR (Cal) 719

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High Courts04 Mar 1880

Hirdaynarain and Others Vs Hurmuzi Begum and Others

Calcutta High Court · (1879) ILR (Cal) 921

Limitation Act, 1963 — Article 132
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High Courts02 Mar 1880

The Empress Vs Kherode Chunder Mozumdar and Others

Calcutta High Court · (1880) ILR (Cal) 717

Penal Code, 1860 (IPC) — Section 471
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High Courts01 Mar 1880

Noban Nusya and Another Vs Dhon Mahomed

Calcutta High Court · (1880) ILR (Cal) 820

Registration Act, 1877 — Section 77
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High Courts28 Feb 1880

Ramkrishna Dass Surrowji Vs Surfunnissa Begum and Others

Calcutta High Court · (1881) ILR (Cal) 129

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High Courts27 Feb 1880

Beerchunder Manikya Vs Maymana Bibee and Others

Calcutta High Court · (1880) ILR (Cal) 736

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High Courts24 Feb 1880

Hajee Syud Mahomed Vs Mussamut Ashrufoonnissa

Calcutta High Court · (1880) ILR (Cal) 759

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High Courts18 Feb 1880

Ram Sahai Sing and Another Vs Maniram and Others

Calcutta High Court · (1880) ILR (Cal) 807

Criminal Procedure Code, 1898 (CrPC) — Section 622
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High Courts13 Feb 1880

Imrit Tewari and Others Vs Suput Singh and Others

Calcutta High Court · (1880) ILR (Cal) 720

Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1963 — Section 22
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High Courts12 Feb 1880

Gudadhur Paul Chowdhry and Others Vs Bhyrub Chunder Bhuttacharji and Another

Calcutta High Court · (1880) ILR (Cal) 918

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High Courts10 Feb 1880

Brojomohun Doss and Others Vs Hurrololl

Calcutta High Court · (1880) ILR (Cal) 700

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High Courts10 Feb 1880

Roshun Doosadh and Others Vs The Empress

Calcutta High Court · (1880) ILR (Cal) 768

Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 411
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