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Calcutta High Court judgments, 1880

177 judgments · page 9 of 9

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High Courts09 Feb 1880

Mohun Dass Vs Lutchman Dass

Calcutta High Court · (1881) ILR (Cal) 11

Succession Act, 1925 — Section 234
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High Courts05 Feb 1880

Gocool Chunder Gossamee and Others Vs The Administrator General of Bengal

Calcutta High Court · (1880) ILR (Cal) 726

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High Courts05 Feb 1880

Saroda Soondury Dossee and Another Vs Doyamoyee Dossee and Another

Calcutta High Court · (1880) ILR (Cal) 938

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High Courts05 Feb 1880

Kristo Coomar Nag Vs Mahabat Khan

Calcutta High Court · (1880) ILR (Cal) 595

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High Courts03 Feb 1880

The Bank of Bengal Vs Mendes

Calcutta High Court · (1880) ILR (Cal) 654

Contract Act, 1872 — Section 160Evidence Act, 1872 — Section 117
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High Courts03 Feb 1880

Sourujmull and Others Vs The Ganges Manufacturing Co.

Calcutta High Court · (1880) ILR (Cal) 669

Evidence Act, 1872 — Section 2
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High Courts02 Feb 1880

Juggobundhu Mukerjee and Others Vs Ramchunder Bysack

Calcutta High Court · (1880) ILR (Cal) 584

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High Courts29 Jan 1880

Isan Chunder Banerjee Vs Luchun Gope Kemp Vs Prem Narayan Sing

Calcutta High Court · (1880) ILR (Cal) 699

Mufassal Small Cause Courts Act — Section 21
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High Courts29 Jan 1880

Sham Kishore Mundle Vs Shoshibhoosun Biswas

Calcutta High Court · (1880) ILR (Cal) 707

Civil Procedure Code, 1908 (CPC) — Section 121
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High Courts28 Jan 1880

Honooman Sahay and Others Vs Pursid Narain Sing and Others

Calcutta High Court · (1880) ILR (Cal) 845

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High Courts23 Jan 1880

Bussicklol Mudduck Vs Lokenath Kurmokar

Calcutta High Court · (1880) ILR (Cal) 689

Contract Act, 1872 — Section 1
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High Courts23 Jan 1880

Gobind Loll Seal and Others Vs Debendronath Mullick and Others

Calcutta High Court · (1880) ILR (Cal) 679

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High Courts15 Jan 1880

Gunganarain Sirkar and Another Vs Sreenath Banerjee

Calcutta High Court · (1880) ILR (Cal) 915

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High Courts15 Jan 1880

Soorjee Kanto Roy Chowdhry Vs Woomesh Chunder Bose

Calcutta High Court · (1880) ILR (Cal) 713

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High Courts14 Jan 1880

Doyaram Jana Vs Bissonath Dinda

Calcutta High Court · (1880) ILR (Cal) 738

Succession Act, 1925 — Section 50
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High Courts13 Jan 1880

Kali Kumar Roy Vs Nobin Chunder Chuckerbutty

Calcutta High Court · (1881) ILR (Cal) 585

Pleaders and Mukhtars Act, 1865 — Section 11
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High Courts12 Jan 1880

Premchand Dutt Vs Koonjbehari Dhur

Calcutta High Court · (1880) ILR (Cal) 684

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