High Courts31 Mar 1879
Nehora Roy and Others Vs Radha Pershad Singh
Calcutta High Court · (1880) ILR (Cal) 64
Civil Procedure Code, 1908 (CPC) — Section 141
COURT ARCHIVE
Calcutta High Court judgments, 1879
149 judgments · page 6 of 8
High Courts31 Mar 1879
Gunga Pershad and Another Vs Bilbassee Koonwaree Mothee and Another
Calcutta High Court · (1880) ILR (Cal) 278
High Courts28 Mar 1879
In Re: Chunder Narain
Calcutta High Court · (1879) ILR (Cal) 837
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 447
High Courts26 Mar 1879
The Empress Vs Nobin Chunder Dutt
Calcutta High Court · (1879) ILR (Cal) 865
Criminal Procedure Code, 1898 (CrPC) — Section 502
High Courts25 Mar 1879
Okhoy Coomar Chuttopadhya and Others Vs Mahtap Chunder Bahadoor
Calcutta High Court · (1880) ILR (Cal) 24
High Courts25 Mar 1879
Deolie Chand and Others Vs Nirban Singh
Calcutta High Court · (1880) ILR (Cal) 253
High Courts24 Mar 1879
Badan Bebajea Vs Kala Chand Bebajea
Calcutta High Court · (1879) ILR (Cal) 823
High Courts24 Mar 1879
Afatoolla Sirdar Vs Dwarka Nath Moitry and Others
Calcutta High Court · (1879) ILR (Cal) 814
High Courts18 Mar 1879
Rampria Debea Vs Gunnes Chunder Hazra
Calcutta High Court · (1880) ILR (Cal) 53
High Courts18 Mar 1879
Fuzludeen Khan Vs Fakir Mahomed Khan
Calcutta High Court · (1880) ILR (Cal) 336
Registration Act, 1877 — Section 48, 50
High Courts17 Mar 1879
Akram Ally and Another Vs Bollye Satee and Another
Calcutta High Court · (1879) ILR (Cal) 961
High Courts17 Mar 1879
Nownit Lal and Bunwari Lal Vs Rai Narain Dass
Calcutta High Court · (1879) ILR (Cal) 810
High Courts12 Mar 1879
Greender Chunder Ghose Vs Mackintosh
Calcutta High Court · (1879) ILR (Cal) 897
Limitation Act, 1963 — Section 10
High Courts10 Mar 1879
Umbicka Churn Goopta Vs Madhub Ghosal and Others
Calcutta High Court · (1879) ILR (Cal) 870
High Courts03 Mar 1879
The Secretary of State for India in Council Vs Hori Dasi Dabi
Calcutta High Court · (1880) ILR (Cal) 228
High Courts27 Feb 1879
Horro Narain Vs Sboodha Krishto Berah and Others
Calcutta High Court · (1879) ILR (Cal) 890
High Courts26 Feb 1879
The Empress Vs Ketabdi Mundul
Calcutta High Court · (1879) ILR (Cal) 764
Penal Code, 1860 (IPC) — Section 304 7, 304A, 336, 337, 338
High Courts25 Feb 1879
Smith and Others Vs Sreenarain Bagchee
Calcutta High Court · (1879) ILR (Cal) 808