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Calcutta High Court judgments, 1879

149 judgments · page 5 of 8

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High Courts17 Apr 1879

In Re: Maharaja of Burdwan

Calcutta High Court · (1880) ILR (Cal) 194

Criminal Procedure Code, 1898 (CrPC) — Section 532
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High Courts17 Apr 1879

Gopi Mohun Mullick Vs Taramoni Chowdhrani

Calcutta High Court · (1880) ILR (Cal) 7

Criminal Procedure Code, 1898 (CrPC) — Section 518
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High Courts16 Apr 1879

Doorga Doss and Another Vs Grish Chunder Mundul and Another

Calcutta High Court · (1880) ILR (Cal) 494

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High Courts10 Apr 1879

Nistarini Dasi and Dino Nath Das and Others Vs Bonomali Chatterji and Others

Calcutta High Court · (1879) ILR (Cal) 941

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High Courts09 Apr 1879

In Re: Soorendro Nath Roy Chowdhry

Calcutta High Court · (1880) ILR (Cal) 106

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High Courts08 Apr 1879

Miller Vs Brindabun

Calcutta High Court · (1879) ILR (Cal) 946

Calcutta Small Cause Courts Act — Section 58
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High Courts08 Apr 1879

Gosto Behary Pal Vs Johur Lall Pal

Calcutta High Court · (1879) ILR (Cal) 836

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High Courts08 Apr 1879

Nanack Chand and Another Vs Teluckdye Koer and Others

Calcutta High Court · (1880) ILR (Cal) 265

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High Courts08 Apr 1879

Bajendro Lall Gossami Vs Shama Churn Lahori and Others

Calcutta High Court · (1880) ILR (Cal) 188

Criminal Procedure Code, 1898 (CrPC) — Section 530
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High Courts04 Apr 1879

Wahidoonnissa and Others Vs Roy Mohabeer Pershad Sahoo

Calcutta High Court · (1880) ILR (Cal) 128

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High Courts03 Apr 1879

The Empress Vs Irad Ally, Accused

Calcutta High Court · (1879) ILR (Cal) 869

Penal Code, 1860 (IPC) — Section 211
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High Courts02 Apr 1879

Gouri Persad Bias Vs Narain Babu

Calcutta High Court · (1880) ILR (Cal) 21

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High Courts02 Apr 1879

Torit Bhoosun Bonnerjee Vs Taraprosonno Bonnerjee

Calcutta High Court · (1879) ILR (Cal) 756

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High Courts02 Apr 1879

In Re: Murch

Calcutta High Court · (1879) 04 CAL CK 0017

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High Courts01 Apr 1879

Abdool Hakim and Others Vs Doorga Proshad Banerjee

Calcutta High Court · (1880) ILR (Cal) 4

Contract Act, 1872 — Section 23
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High Courts01 Apr 1879

Rukhinee Bullubh Vs Brojonath Sircar and Others

Calcutta High Court · (1880) ILR (Cal) 308

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High Courts01 Apr 1879

Radha Purshad Singh Vs Paluckdhary Roy and Others

Calcutta High Court · (1880) ILR (Cal) 50

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High Courts01 Apr 1879

Sreenath Roy Vs Cally Doss Ghose

Calcutta High Court · (1880) ILR (Cal) 82

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High Courts31 Mar 1879

The Empress Vs Safatulla and Another

Calcutta High Court · (1879) ILR (Cal) 815

Penal Code, 1860 (IPC) — Section 304a
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High Courts31 Mar 1879

Brojo Kishore Singh Vs Bharrut Singh Mohaputtur

Calcutta High Court · (1879) ILR (Cal) 963

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