High Courts11 Jun 1879
Radha Churn Dass Vs Kripa Sindhu Dass and Others
Calcutta High Court · (1880) ILR (Cal) 474
COURT ARCHIVE
Calcutta High Court judgments, 1879
149 judgments · page 3 of 8
High Courts09 Jun 1879
Bukronath Singh Vs The Government of India and Nilmoni Singh
Calcutta High Court · (1880) ILR (Cal) 389
High Courts30 May 1879
Dwarkanath Mytee Vs Junmajoy Mullick
Calcutta High Court · (1880) ILR (Cal) 287
Evidence Act, 1872 — Section 13, 83
High Courts29 May 1879
Bepin Behari Singh Vs The Government
Calcutta High Court · (1880) ILR (Cal) 325
High Courts28 May 1879
Daimoddee Paik Vs Kaim Taridar and Another
Calcutta High Court · (1880) ILR (Cal) 300
Evidence Act, 1872 — Section 92
High Courts22 May 1879
Auhindro Bhoosun Chatterjee Vs Chunnoololl Johurry and Another
Calcutta High Court · (1880) ILR (Cal) 101
High Courts20 May 1879
Parbuttinath Roy and Others Vs Tejomoy Banerji and Others
Calcutta High Court · (1880) ILR (Cal) 303
Limitation Act, 1877 — Section 19
High Courts20 May 1879
Obhoy Nund Roy and Others Vs Shoteenath Moorkerjee and Others
Calcutta High Court · (1880) ILR (Cal) 331
High Courts19 May 1879
The Agra Bank Vs Dhuronidhur Sen and Others
Calcutta High Court · (1880) ILR (Cal) 86
Charter Act, 1861 — Section 15Limitation Act, 1963 — Article 15
High Courts19 May 1879
Sarat Soondary Dabea Vs Anund Mohun Surma Ghuttack and Others
Calcutta High Court · (1880) ILR (Cal) 273
High Courts16 May 1879
Dhununjoy Nushkur Vs Brindabun Chunder Sirkar
Calcutta High Court · (1880) ILR (Cal) 246
Civil Procedure Code, 1859 — Section 2Rent Law of Bengal, L.P. Act, 1869 — Section 27
High Courts16 May 1879
Soopromonian Setty Vs Heilgers
Calcutta High Court · (1880) ILR (Cal) 71
Contract Act, 1872 — Section 230
High Courts15 May 1879
Bhoobunjoy Shaha and Others Vs Sonaka Chowdrain
Calcutta High Court · (1880) ILR (Cal) 311
High Courts12 May 1879
Baboo Lukputty Singh and Another Vs Nursingh Narain Singh
Calcutta High Court · (1880) ILR (Cal) 333
High Courts12 May 1879
Bhoyrub Dass Johurry Vs Doman Thakoor
Calcutta High Court · (1880) ILR (Cal) 139
Limitation Act, 1963 — Article 171, 178