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Calcutta High Court judgments, 1879

149 judgments · page 2 of 8

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High Courts08 Aug 1879

In Re: Collision between the "Ava" and the "Brenhilda."

Calcutta High Court · (1880) ILR (Cal) 568

Evidence Act, 1872 — Section 65Merchant Shipping Act, 1854 — Section 138
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High Courts28 Jul 1879

The Empress Vs Gonesh Dooley and Gopi Dooley

Calcutta High Court · (1880) ILR (Cal) 351

Penal Code, 1860 (IPC) — Section 304, 304(a)
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High Courts28 Jul 1879

In Re: "the Ava" and "the Brenhilda" Government of Bengal

Calcutta High Court · (1880) ILR (Cal) 453

Merchant Shipping Act, 1862 — Section 23
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High Courts28 Jul 1879

Janger Mahomed Vs Mahomed Arjad and Others

Calcutta High Court · (1880) ILR (Cal) 509

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High Courts24 Jul 1879

Bonomalee Roy and Another Vs Kristo Lall Ghose

Calcutta High Court · (1880) ILR (Cal) 611

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High Courts18 Jul 1879

Jogendronundini Dossee Vs Hurry Doss Ghose

Calcutta High Court · (1880) ILR (Cal) 500

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High Courts14 Jul 1879

The Collector of Monghyr, on behalf of Ruder Prokash Misser Vs Hurdai Narain Shahai and Another

Calcutta High Court · (1880) ILR (Cal) 425

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High Courts14 Jul 1879

Nund Lall Bose and Another Vs Meer Aboo Mahomed and Others

Calcutta High Court · (1880) ILR (Cal) 597

Limitation Act, 1963 — Article 118
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High Courts11 Jul 1879

Anundo Lall Dass Vs Boycaunt Ram Roy

Calcutta High Court · (1880) ILR (Cal) 283

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High Courts11 Jul 1879

Golam Arab Vs Curreembux Shaikjee

Calcutta High Court · (1880) ILR (Cal) 294

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High Courts07 Jul 1879

De Angelis and Co. Vs Mayappa Setty

Calcutta High Court · (1880) ILR (Cal) 578

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High Courts27 Jun 1879

Aukhil Chunder Sen Roy Vs Mohiny Mohun Dass and Others

Calcutta High Court · (1880) ILR (Cal) 489

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High Courts24 Jun 1879

Ashrof Ali and Another Vs The Empress

Calcutta High Court · (1880) ILR (Cal) 281

Penal Code, 1860 (IPC) — Section 211, 44
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High Courts24 Jun 1879

Ishri Dutt Koer and Others Vs Hunsbutti Kerain and Others

Calcutta High Court · (1880) ILR (Cal) 512

Civil Procedure Code, 1908 (CPC) — Section 15
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High Courts18 Jun 1879

Hirdey Narain Sahu Vs Sheo Shunkur Sahoy

Calcutta High Court · (1881) ILR (Cal) 25

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High Courts14 Jun 1879

Gerender Coomar Dutt Vs S.M. Juggadmba Dabee

Calcutta High Court · (1880) ILR (Cal) 126

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High Courts14 Jun 1879

Prankissen Laha Vs Sreemutty Noyanmoney Dassee

Calcutta High Court · (1880) ILR (Cal) 222

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High Courts13 Jun 1879

Taruck Nath Mullick, Manager of the Cooch Behar Chuklajut Estate, on behalf of the Court of Wards Vs Jeamat Nosya

Calcutta High Court · (1880) ILR (Cal) 353

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 159
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High Courts12 Jun 1879

Proby Vs Proby

Calcutta High Court · (1880) ILR (Cal) 357

Succession Act, 1925 — Section 4
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High Courts12 Jun 1879

Dhunput Sing Vs Sham Soonder Mitter and Others

Calcutta High Court · (1880) ILR (Cal) 291

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