High Courts31 Jan 1879
Ram Gobind Chowdhry and Another Vs Tarachand Biswas and Others
Calcutta High Court · (1879) ILR (Cal) 778
COURT ARCHIVE
Calcutta High Court judgments, 1879
149 judgments · page 8 of 8
High Courts29 Jan 1879
Promothonath Roy Vs Juggobundhoo Shaha
Calcutta High Court · (1879) ILR (Cal) 767
High Courts21 Jan 1879
In Re: Dijahur Dutt and Others
Calcutta High Court · (1879) ILR (Cal) 648
Penal Code, 1860 (IPC) — Section 143, 352
High Courts17 Jan 1879
Janokinath Mookerjee and Another Vs Ramrunjun Chuckerbutty and Others
Calcutta High Court · (1879) ILR (Cal) 949
Civil Procedure Code, 1908 (CPC) — Section 45
High Courts14 Jan 1879
Rai Komul Dossee Vs J.W. Laidley and Others
Calcutta High Court · (1879) ILR (Cal) 957
High Courts12 Jan 1879
Surbomungola Dabee Vs Mohendronath Nath and Another
Calcutta High Court · (1879) ILR (Cal) 508
High Courts10 Jan 1879
Hemnath Dutt and Another Vs Ashgur Sindar and Others
Calcutta High Court · (1879) ILR (Cal) 894
High Courts06 Jan 1879
Mungol Prashad Dichit Vs Shama Kanto Lahory Chowdhry
Calcutta High Court · (1879) ILR (Cal) 708
Limitation Act, 1963 — Section 20