High Courts24 Feb 1879
The Sarawak and Hindustan Banking and Trading Company Limited and Lallah Barroomul Vs The Official Liquidator
Calcutta High Court · (1879) 02 CAL CK 0023
COURT ARCHIVE
Calcutta High Court judgments, 1879
149 judgments · page 7 of 8
High Courts24 Feb 1879
In Re: the matter of the Sarawak and Hindustan Banking and Trading Company, Limited and Lallah Baroomul
Calcutta High Court · (1879) ILR (Cal) 704
Companies Act, 1956 — Section 141
High Courts24 Feb 1879
In Re: the Goods of Hewson
Calcutta High Court · (1879) ILR (Cal) 770
Administrator Generals Act, 1874 — Section 66Succession Act, 1925 — Section 264
High Courts24 Feb 1879
Sarawak and Hindustan Banking and Trading Company Limited and Lallah Baroomul Vs The Official Liquidator
Calcutta High Court · (1879) 02 CAL CK 0001
High Courts20 Feb 1879
In Re: the Goods of Sir John Wemyss
Calcutta High Court · (1879) ILR (Cal) 725 : (1879) ILR (Cal) 721
High Courts19 Feb 1879
Harbuns Sahai and Others Vs Bhairo Pershad Singh and Others
Calcutta High Court · (1880) ILR (Cal) 259
High Courts19 Feb 1879
Empress Vs Mannoo Tamoolee
Calcutta High Court · (1879) ILR (Cal) 696
Criminal Procedure Code, 1898 (CrPC) — Section 122, 346
High Courts19 Feb 1879
Surgadass Vs Wahidunnessa and Others
Calcutta High Court · (1880) ILR (Cal) 39
High Courts13 Feb 1879
In Re: Act XVIII of 1869 and of the Uncovenanted Service Bank (Limited).
Calcutta High Court · (1879) ILR (Cal) 830
High Courts13 Feb 1879
Shama Soondari Debi Vs Raj Chunder Roy
Calcutta High Court · (1879) ILR (Cal) 583
High Courts12 Feb 1879
Dwarka Nath Misser Vs Hurrish Chunder and Others
Calcutta High Court · (1879) ILR (Cal) 925
High Courts10 Feb 1879
Chin Hong and Co. Vs Seng Moh and Co.
Calcutta High Court · (1879) ILR (Cal) 736
High Courts07 Feb 1879
Bhugeeruth Berah Vs Moneeram Banerjee and Others
Calcutta High Court · (1879) ILR (Cal) 855
High Courts06 Feb 1879
Luckhy Narain Vs Kally Puddo Banerjee
Calcutta High Court · (1879) ILR (Cal) 882
High Courts06 Feb 1879
Bussun Lall Shookul Vs Chundee Dass and Others
Calcutta High Court · (1879) ILR (Cal) 687
High Courts05 Feb 1879
Unnoda Churn Das Biswas Vs Mothura Nath Dass Biswas and Others
Calcutta High Court · (1879) ILR (Cal) 860
Bengal Rent Recovery (Under Tenures) Act, 1865 — Section 16Limitation Act, 1963 — Article 119, 120
High Courts02 Feb 1879
Sreram Chandra Lerkan Vs Bipin Dass and Others
Calcutta High Court · (1879) ILR (Cal) 710