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Patna High Court judgments

55,944 judgments · page 92 of 2,798

High Courts27 Sept 2023Allowed

Naresh Paswan Vs State Of Bihar

Patna High Court · (2023) 09 PAT CK 0064

Bihar Special Courts Rules, 2010 — Rule 7Bihar Special Courts Act, 2009 — Section 5, 13, 14, 14(1), 14(2), 15, 15(3), 17, 19Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(1)(e), 13(2)
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High Courts26 Sept 2023Allowed

Dr. Shanker Prasad Vs Lakshmi Devi

Patna High Court · (2023) 09 PAT CK 0068

Code of Civil Procedure, 1908 — Section 11, 151, Order 23 Rule 3, Order 23 Rule 3A, Order 7 Rule 11, Order 7 Rule 11 (d)Registration Act, 1908 — Section 17, 17(1), 17(2), 17(2)(vi), 49
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High Courts25 Sept 2023Dismissed

Arvind Singh Vs State Of Bihar

Patna High Court · (2023) 09 PAT CK 0057

Code of Criminal Procedure, 1973 — Section 2(wa), 313, 372Indian Penal Code, 1860 — Section 120B, 302, 307, 323, 341Arms Act, 1959 — Section 27
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High Courts25 Sept 2023Allowed

Siya Ram Singh Vs State Of Bihar

Patna High Court · (2023) 09 PAT CK 0056

Indian Penal Code, 1860 — Section 147, 148, 149, 302Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 154
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High Courts25 Sept 2023Dismissed

Arun Kumar Mahto Vs State Of Bihar

Patna High Court · (2023) 09 PAT CK 0055

Constitution Of India, 1950 — Article 14, 15, 16, 16(1), 16(4), 16(4A), 16(4B), 335Public Works Department Code, — Rule 2A, 27Bihar Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes and Other Backward Classes) Act, 1991 — Section 4, 6
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High Courts25 Sept 2023Dismissed

Kalawati Devi Vs Mohan Prasad Gupta

Patna High Court · (2023) 09 PAT CK 0054

Family Courts Act, 1984 — Section 7Hindu Adoptions and Maintenance Act, 1956 — Section 20Code of Criminal Procedure, 1973 — Section 125
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High Courts21 Sept 2023Allowed

Rajiv Kumar Vs State Of Bihar

Patna High Court · (2023) 09 PAT CK 0062

Protection of Children from Sexual Offences Act, 2012 — Section 4, 8, 13, 18Indian Penal Code, 1860 — Section 376Code of Criminal Procedure, 1973 — Section 164, 313
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High Courts21 Sept 2023Disposed Of

Sanatan Sah Vs Rakesh Kumar Gupta

Patna High Court · (2023) 09 PAT CK 0051

Bihar Building (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14(8)Code of Civil Procedure, 1908 — Section 115
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High Courts20 Sept 2023Disposed Of

Umesh Singh Vs State Of Bihar

Patna High Court · (2023) 09 PAT CK 0053

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 379, 504
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