High Courts06 Oct 2023Allowed
Gurucharan Rishi Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0028
Code of Criminal Procedure, 1973 — Section 161, 207, 313, 374(2)Indian Penal Code, 1860 — Section 34, 302, 323, 341
COURT ARCHIVE
Patna High Court judgments
55,944 judgments · page 91 of 2,798
High Courts06 Oct 2023Allowed
Prafulla Yadav @ Prafulla Kumar Yadav Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0027
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts06 Oct 2023Disposed Of
Shyamdeo Prasad Yadav Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0016
High Courts06 Oct 2023Disposed Of
Shailandra Kumar Mishra Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0015
Bihar Pension Rules, 1950 — Rule 58, 59, 60
High Courts05 Oct 2023Allowed
Lakhendra Kumar Raushan @ Lakhendra Kumar Roushan Vs Principal Commissioner Of Income Tax-1
Patna High Court · (2023) 10 PAT CK 0006
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 131(1A), 147, 148, 148A, 148A(a), 148A(b), 148A(d), 149A(d)
High Courts05 Oct 2023Allowed
Dinesh Tiwari Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0005
Indian Penal Code, 1860 — Section 34, 201, 302Code of Criminal Procedure, 1973 — Section 313
High Courts05 Oct 2023Allowed
Narayan Jha Vs Bihar State Power Holding Company Limited
Patna High Court · (2023) 10 PAT CK 0004
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts05 Oct 2023Dismissed
M/S Durga Bricks Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0003
Bihar Value Added Tax Act, 2005 — Section 14
High Courts04 Oct 2023Dismissed
Anpurna Mishra Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0009
High Courts04 Oct 2023Dismissed
Shiv Shankar Ram Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0008
High Courts04 Oct 2023Allowed
Prerna Jha Vs Alok Kumar Jha
Patna High Court · (2023) 10 PAT CK 0007
Code of Civil Procedure, 1908 — Section 24
High Courts03 Oct 2023Allowed
Vijay Shankar Pathak Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0012
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 4
High Courts03 Oct 2023Dismissed
Mushrat Khatun Vs State Election Commission (Panchayat)
Patna High Court · (2023) 10 PAT CK 0011
Constitution Of India, 1950 — Article 136, 226Bihar Panchayat Raj Act, 2006 — Section 135, 136(2)Bihar Municipal Act, 2007 — Section 18(2)
High Courts03 Oct 2023Allowed
Prabhu Rai Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0010
Indian Penal Code, 1860 — Section 34, 302
High Courts03 Oct 2023Dismissed
Haji Saleem @ Saleem Ahmad Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0002
National Investigation Agency Act, 2008 — Section 6(5), 8, 21(4)Explosives Substances Act, 1908 — Section 3, 4, 5Unlawful Activities (Prevention) Act, 1967 — Section 16, 17, 18, 18B, 20, 23, 38, 39, 40, 43D(5)
High Courts03 Oct 2023Allowed
Khusboo Kumari Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0001
Indian Penal Code, 1860 — Section 120B, 302, 379, 396, 411Code of Criminal Procedure, 1973 — Section 164, 313Arms Act, 1959 — Section 27
High Courts27 Sept 2023Dismissed
Dr. Lalita Kumari Vs Bihar State University Service Commission
Patna High Court · (2023) 09 PAT CK 0075
Constitution Of India, 1950 — Article 341, 341(1), 342, 342(1)
High Courts27 Sept 2023Disposed Of
Arun Kumar Verma Vs Chairman Cum Managing Director
Patna High Court · (2023) 09 PAT CK 0067
Constitution Of India, 1950 — Article 14, 226, 227Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 17(14)Bihar Government Servant Rule, 1976 — Rule 3
High Courts27 Sept 2023Allowed
Anchal Dwivedi Vs State Of Bihar
Patna High Court · (2023) 09 PAT CK 0066
Constitution Of India, 1950 — Article 311(2)Code of Criminal Procedure, 1973 — Section 439
High Courts27 Sept 2023Allowed
Sudha Singh Vs State Of Bihar
Patna High Court · (2023) 09 PAT CK 0065
Bihar Special Courts Act, 2009 — Section 5, 13, 14, 14(1), 14(2), 15, 15(3), 17, 19Indian Penal Code, 1860 — Section 120B, 201, 409Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(1)(e), 13(2)