COURT ARCHIVE

Patna High Court judgments

53,207 judgments · page 838 of 2,661

High Courts30 Apr 2012Dismissed

Rashmi Bhola Vs The State of Bihar, Om Prakash Bhola, Rajesh Bhola Vs The State of Bihar and Rashmi Bhola

Patna High Court · (2012) 2 DMC 323

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 379, 498A

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High Courts30 Apr 2012Allowed

Shankar Tiwary Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 451

Bengal Ferries Act, 1885 — Section 9Bihar Panchayati Raj Act, 2006 — Section 158(1), 158(2)

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High Courts30 Apr 2012

Branch Manager, The New India Assurance Company Ltd. Vs Banshidhar Prasad and Kanhaiya Singh

Patna High Court · (2012) 3 TAC 367

Motor Vehicles Act, 1988 — Section 166

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High Courts30 Apr 2012Allowed

Raja Ram Singh Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 562

Penal Code, 1860 (IPC) — Section 302

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High Courts30 Apr 2012Allowed

Arun-Safi Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 458

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High Courts30 Apr 2012Dismissed

Basudeo Mahto Vs The State of Bihar

Patna High Court · (2013) 1 PLJR 730

Penal Code, 1860 (IPC) — Section 201, 304B

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High Courts30 Apr 2012Allowed

Ram Sagar Singh Vs Baleshwar Singh and Others

Patna High Court · (2012) 04 PAT CK 0013

Civil Procedure Code, 1908 (CPC) — Section 99

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High Courts27 Apr 2012Dismissed

Prateek Prabhakar Vs Prabha Devi

Patna High Court · (2014) 1 BBCJ 133

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High Courts27 Apr 2012Dismissed

Nageshwar Paswan and Others Vs The State of Bihar

Patna High Court · (2012) 4 PLJR 422

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 190, 190(1)(a), 190(1)(b), 191(1)(b)Penal Code, 1860 (IPC) — Section 364, 364(A)

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High Courts27 Apr 2012Allowed

Md. Khuraid Ansari and Others Vs The State of Bihar and Another

Patna High Court · (2012) 3 PLJR 640

Criminal Procedure Code, 1973 (CrPC) — Section 239

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High Courts27 Apr 2012

Ram Bilas Mahton Vs The State Of Bihar

Patna High Court · (2012) 04 PAT CK 0103

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307

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High Courts27 Apr 2012

Binay Kumar Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 526

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High Courts27 Apr 2012Dismissed

Parwez Alam Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 187

Constitution of India, 1950 — Article 226

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High Courts27 Apr 2012Allowed

Azaz Khan Vs Union of India

Patna High Court · (2013) 290 ELT 28

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c), 66, 74

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High Courts27 Apr 2012

Shamima Khatoon Vs The State of Bihar and Others

Patna High Court · (2012) 04 PAT CK 0019

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High Courts27 Apr 2012Allowed

Manoj Kumar Sharma Vs The State of Bihar

Patna High Court · (2012) 4 PLJR 506

Penal Code, 1860 (IPC) — Section 201, 302

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High Courts27 Apr 2012

Renu Devi @ Renu Kumari Mandal Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 99

Constitution of India, 1950 — Article 226

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High Courts26 Apr 2012

United India Insurance Co. Ltd., Regional Office Chanakya Complex, R-Block, Patna (Insurer of Truck) (Opposite Party No. 1) Vs Nooshina Shams and Others

Patna High Court · (2012) 3 TAC 356

Motor Vehicles Act, 1988 — Section 166

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High Courts26 Apr 2012Allowed

Jamuna Pandit Vs The State of Bihar

Patna High Court · (2012) 04 PAT CK 0097

Penal Code, 1860 (IPC) — Section 109, 302, 323, 324, 325

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High Courts26 Apr 2012Dismissed

National Insurance Company Vs Hemanti Devi

Patna High Court · (2012) 3 PLJR 607

Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304

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