High Courts07 May 2012Allowed
Jaleshwar Sah Vs The State of Bihar and Others
Patna High Court · (2012) 05 PAT CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 836 of 2,661
High Courts07 May 2012Dismissed
Gulab Hussain Gulab Hussain Vs State of Bihar and Anr1. State of Bihar, Sri Brijesh Mohan, Executive Magistrate
Patna High Court · (2012) 05 PAT CK 0069
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts07 May 2012Dismissed
Junarbi Rai Vs The State Of Bihar
Patna High Court · (2012) 05 PAT CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 May 2012Allowed
Etwari Mahton and Others Vs The State of Bihar
Patna High Court · (2012) 05 PAT CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts07 May 2012
Sachidanand Singh and Ashwani Kumar Pandey Vs The state of Bihar and Ajay Kumar Pathak
Patna High Court · (2012) 05 PAT CK 0049
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 202, 300, 482Penal Code, 1860 (IPC) — Section 120B, 156(3), 182, 211, 380
High Courts07 May 2012Allowed
Shyam Bihari Vs Commissioner of Income Tax and Another
Patna High Court · (2012) 345 ITR 283
Income Tax Act, 1961 — Section 145(3), 40(b), 44AD, 44AD(2)
High Courts07 May 2012Dismissed
Reeta Srivastava and Others Vs The State of Bihar and Others Rajendra Mahto and Others Vs The State of Bihar Ors.
Patna High Court · (2012) 3 PLJR 353
Bihar Education Code, 1961 — Article 782
High Courts07 May 2012
Bansidhar Tiwari Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 363
High Courts07 May 2012Allowed
Ravi Shanker Jha and Others Vs The State of Bihar and Madhav Jha
Patna High Court · (2013) 1 PLJR 63
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 245, 482, 483Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 498A
High Courts04 May 2012
Ram Niwas Upadhya Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 770
High Courts04 May 2012Dismissed
Suresh Kumar Vs The State of Bihar and Sri Pati Prasad
Patna High Court · (2012) 05 PAT CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts04 May 2012Allowed
Rahul Wadhawan, Satish Acharya and Umesh Arora Vs Ramanuj Bharti and The State of Bihar
Patna High Court · (2012) 05 PAT CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 379, 406, 415, 418
High Courts04 May 2012
Paras Nath Singh Vs The High Court Of Judicature at Patna and Others
Patna High Court · (2012) 05 PAT CK 0048
High Courts04 May 2012Allowed
Shankar Pasi Vs The State of Bihar
Patna High Court · (2012) 05 PAT CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376
High Courts04 May 2012
Bhola Chauhan, Rekha Devi and Smt. Ramrupa Devi Vs The Union of India
Patna High Court · (2012) 05 PAT CK 0039
Railway Claims Tribunal Act, 1987 — Section 18
High Courts03 May 2012
Rajendra Paswan Vs The State of Bihar and Others
Patna High Court · (2012) 05 PAT CK 0105
High Courts03 May 2012Dismissed
Lakhan Gope and Others Vs Dahu Gope (deceased) represented by L.Rs. and Others
Patna High Court · (2012) 05 PAT CK 0085
High Courts03 May 2012Allowed
Aasha Gupta Vs The Union of India
Patna High Court · (2012) 3 PLJR 765
Railway Claims Tribunal Act, 1987 — Section 23
High Courts03 May 2012Allowed
Sunil Ranka and Others Vs The State of Bihar and Another
Patna High Court · (2012) 4 PLJR 567
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 418, 467, 468
High Courts03 May 2012Allowed
Union of India and Others Vs Ajay Kumar
Patna High Court · (2012) 3 PLJR 805
Air Force Act, 1950 — Section 14Armed Forces Tribunals Act, 2007 — Section 3, 34Constitution of India, 1950 — Article 226, 227