COURT ARCHIVE

Patna High Court judgments

53,207 judgments · page 833 of 2,661

High Courts16 May 2012Dismissed

Jaganath Prasad Singh Vs State of Bihar, The Collector, Aurangabad, Distt-Aurangabad and The Secretary, Food and Civil Supplies, Govt. of Bihar, Patna

Patna High Court · (2012) 05 PAT CK 0011

Essential Commodities Act, 1955 — Section 6BPenal Code, 1860 (IPC) — Section 120B, 420

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High Courts16 May 2012Allowed

Dr Smt. Ritambhari Devi Vs The State of Bihar and Others

Patna High Court · (2012) 05 PAT CK 0005

Patna University Act, 1976 — Section 35, 46, 47, 48, 56

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High Courts15 May 2012Dismissed

Subrata Basu Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 608

Constitution of India, 1950 — Article 14, 16, 226, 309, 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A

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High Courts15 May 2012

Abdul Hafeez Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 488

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High Courts15 May 2012Allowed

Firoz Khan @ Firoz Akhtar Khan and Others Vs Om Prakash Mahto and Others

Patna High Court · (2013) 3 PLJR 922

Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts15 May 2012Dismissed

Munir Hussain Vs Syed Muzaffar Hussain and Qaisri Begum and Others

Patna High Court · (2012) 05 PAT CK 0079

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(a)

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High Courts15 May 2012Allowed

Sri Kishun Singh Vs The State of Bihar and Others

Patna High Court · (2012) 05 PAT CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 147, 147(3), 148, 482

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High Courts15 May 2012Allowed

M. Balachandran, the Chairman, Bank of India (Trustee of the Company), Mumbai Main Branch, 70/80 Mahatma Gandhi Road, Post Box No. 238, Mumbai-400023 Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 895

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 22(1)

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High Courts15 May 2012Dismissed

Sant Prasad Rai @ Saint Prasad Rai Vs Ramawati Devi

Patna High Court · (2012) 05 PAT CK 0042

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High Courts15 May 2012Dismissed

Baijnath Madasia and Others Vs The State of Bihar and Another

Patna High Court · (2013) 1 PLJR 722

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 202Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 178, 406, 498A

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High Courts14 May 2012Disposed Off

Sambhu Jha Vs The State of Bihar

Patna High Court · (2013) 1 BBCJ 319 : (2012) 3 BLJud 291

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High Courts14 May 2012Allowed

Govind Modi and Others, Murli Barnwal, Bhagwati Devi and Renu Devi Vs State of Bihar and Pushpa Devi

Patna High Court · (2012) 05 PAT CK 0093

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 34, 436

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High Courts14 May 2012Dismissed

Shri Naresh Kumar Azad @ Naresh Kr. Azad Vs The State of Bihar. and Smt. Sarita

Patna High Court · (2012) 05 PAT CK 0052

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 182, 182(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 494, 495, 498A

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High Courts14 May 2012Dismissed

Naiyar Azam Vs Sri Ram Deo Mahto

Patna High Court · (2012) 05 PAT CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 191(1), 192, 200, 202

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High Courts14 May 2012Allowed

Nurul Hoda Vs The State of Bihar, Devilal Prasad

Patna High Court · (2013) 1 PLJR 188

Criminal Procedure Code, 1973 (CrPC) — Section 107, 156(3), 192, 202, 245Penal Code, 1860 (IPC) — Section 153, 323, 379, 427, 447

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High Courts14 May 2012Allowed

Upendra Singh and Another Vs The State of Bihar

Patna High Court · (2012) 4 PLJR 358

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High Courts14 May 2012

Yashwant Singh and Others Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 841

Constitution of India, 1950 — Article 141, 142

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High Courts14 May 2012

Dr. Smt. Indira Kumari and Dr. Birendra Kumar Vs Dr. Ashok Kumar Srivastava and Others

Patna High Court · (2012) 05 PAT CK 0023

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151

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High Courts14 May 2012Allowed

Rajendra Prasad Yadav @ Rajendra Yadav Vs The State of Bihar

Patna High Court · (2012) 05 PAT CK 0022

Criminal Procedure Code, 1973 (CrPC) — Section 161

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High Courts14 May 2012Dismissed

Shri Naresh Kumar Azad @ Naresh Kr. Azad Vs The State of Bihar and Smt. Sarita

Patna High Court · (2012) 05 PAT CK 0018

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 178(c), 179, 182Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 177, 179, 182, 34, 406

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