High Courts18 Jun 2012

Shambhu Singh Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 282

Bihar Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 1955 — Section 2Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 2(bb)Constitution of India, 1950 — Article 226
High Courts17 May 2012Dismissed

Hira Nand Lall Vs Santosh Kumar Badhwani and Others

Patna High Court · (2013) 1 BC 508

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 151Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17, 34