COURT ARCHIVE

Patna High Court judgments

53,207 judgments · page 806 of 2,661

High Courts05 Nov 2012Allowed

Md. Naushad Ahmad @ Naushad Ahmad Vs The State of Bihar and Another

Patna High Court · (2013) 1 PLJR 394

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 239, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468

High Courts05 Nov 2012Allowed

Chandrabali Rai Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 562

High Courts05 Nov 2012

Radhe Shyam Das Vs State of Bihar and Others

Patna High Court · (2012) 11 PAT CK 0026

High Courts05 Nov 2012Allowed

Savita Kumari Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 893

High Courts05 Nov 2012Dismissed

Someshwar Mishra @ Sameshwar Kumar Mishra Vs The State of Bihar

Patna High Court · (2013) 2 PLJR 28

Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 155, 170, 173Penal Code, 1860 (IPC) — Section 323, 34, 341, 342, 379

High Courts05 Nov 2012Dismissed

Ranjeet Kumar Vs The State of Bihar and Another

Patna High Court · (2013) 2 PLJR 274

Penal Code, 1860 (IPC) — Section 379, 385, 420, 427, 468

High Courts02 Nov 2012Dismissed

Radhey Shyam Pandey Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 451

Constitution of India, 1950 — Article 14, 20, 21, 22, 226

High Courts01 Nov 2012Allowed

Murari Thakur Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 211

Arbitration and Conciliation Act, 1996 — Section 34, 36National Highways Act, 1956 — Section 3(G)(5)

High Courts01 Nov 2012Allowed

Md. Quamrul Hoda Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 539

High Courts01 Nov 2012Dismissed

The State of Bihar Vs Pankaj Choudhray @ Pappu Choudhary and Shashikant Choudhary Vs The State of Bihar

Patna High Court · (2012) 11 PAT CK 0021

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304(II)

High Courts01 Nov 2012Allowed

Ram Pyari Devi and Others Vs Nazimal Haque and Others

Patna High Court · AIR 2013 Patna 23

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 13, Order 34 Rule 14Trusts Act, 1882 — Section 90

High Courts01 Nov 2012Dismissed

State of Bihar Vs Bhupendra Prasad Rai Ram Swarath Rai Vs The State of Bihar and Bhupendra Prasad Rai

Patna High Court · (2012) 11 PAT CK 0009

High Courts31 Oct 2012Allowed

Manoranjan Prasad Sinha Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 779

High Courts30 Oct 2012Dismissed

Kushmi Devi Vs Vidyanand Kumar Yadav and Others

Patna High Court · (2013) 1 PLJR 947

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 22, 22(1), 22(2)

High Courts30 Oct 2012Allowed

State Vs Gyani Prasad and Raju Prasad Sah

Patna High Court · (2013) 1 Crimes 591

Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i), 42, 50, 51, 52(A)

High Courts30 Oct 2012

Sanjeev Kumar Suman and Others Vs The Union of India and Others

Patna High Court · (2013) 1 PLJR 889

High Courts19 Oct 2012Dismissed

Diljan Vs The State of Bihar

Patna High Court · (2013) 1 BBCJ 305

High Courts19 Oct 2012Disposed Off

Bihar Rajya Sahkari Bhumi Vikas Bank Samati Vs The State of Bihar

Patna High Court · (2013) 2 BBCJ 148

High Courts19 Oct 2012

Chandra Bibhuti Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 45

Cattle Trespass Act, 1871 — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 147, 307, 323, 324, 34

High Courts19 Oct 2012Dismissed

M/s. Raj Chikitsa Pvt. Ltd. Vs The Registrar of Companies, Bihar and Jharkhand

Patna High Court · (2013) 575 CLA 621 : (2013) 179 CompCas 71 : (2013) 2 PLJR 33

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Companies Act, 1956 — Section 160, 166, 209, 224, 559Penal Code, 1860 (IPC) — Section 419, 420, 467, 468