High Courts07 Nov 2012Allowed
In Re: Protosh Kumar Bhattacharya
Patna High Court · AIR 2013 Patna 60
Civil Procedure Code, 1908 (CPC) — Section 151Succession Act, 1925 — Section 263, 273, 276, 284, 383(1)(c)
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 805 of 2,661
High Courts07 Nov 2012Dismissed
Shankar Ram, Rajkumar Choudhary, Awadh Kumar Ram and Lal Bahadur Choudhary Vs The State of Bihar, The District Collector, Bhojpur at Arrah, The District Panchayat Officer, Bhojpur at Arrah and The Block Development Officer, Udbant Nagar, P.S. Udbant Nagar, District-Bhojpur
Patna High Court · (2012) 11 PAT CK 0059
Bihar Panchayat Raj Act, 1993 — Section 11(1)
High Courts07 Nov 2012Allowed
Dipak Kumar Banerjee Vs Dr. Sugata Chakroborty, Dr. Captain AMC Souti Chakrabarty, Subhendu Chakrabarty All sons of Late Amita Chakraborty and Subrato Kumar Chakravarty, Husband of Late Amita Chakraborty
Patna High Court · (2013) 1 PLJR 497
Succession Act, 1925 — Section 263, 276
High Courts07 Nov 2012Dismissed
Manik Chandra Mahto Vs The State of Bihar
Patna High Court · (2012) 11 PAT CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134, 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Nov 2012Allowed
Kamlesh Kumari Jain Vs The State of Bihar, Sub Divisional Magistrate, Sadar, Patna, Sudhanshu Ranjan
Patna High Court · (2012) 11 PAT CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts07 Nov 2012Dismissed
The State Of Bihar Vs Arun Kumar Priyadarshi
Patna High Court · (2012) 11 PAT CK 0029
Penal Code, 1860 (IPC) — Section 420, 467, 471
High Courts07 Nov 2012Allowed
Smt. Sarama Banerjee Vs Shyamal Kumar Banerjee
Patna High Court · AIR 2013 Patna 28
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3ASuccession Act, 1925 — Section 263, 278
High Courts06 Nov 2012Disposed Off
Vipin Kunwar @ Bipin Kunwar Vs Union of India
Patna High Court · (2013) 2 BBCJ 143 : (2013) 2 BLJud 161
High Courts06 Nov 2012Allowed
Kedar Prasad Singh Vs Smt. Murti Devi and Others
Patna High Court · AIR 2013 Patna 19
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Nov 2012Dismissed
Jatadhar Jha and Others Vs State of Bihar
Patna High Court · (2013) CriLJ 565
Penal Code, 1860 (IPC) — Section 120(B), 147, 323, 353
High Courts06 Nov 2012Allowed
Krishna Mohan Prasad Vs State of Bihar and Another
Patna High Court · (2013) 1 PLJR 248
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 202, 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 504
High Courts06 Nov 2012
Union of India Vs Jhantu Das
Patna High Court · (2013) 1 PLJR 254
Customs Act, 1962 — Section 110
High Courts06 Nov 2012Dismissed
Ghanshyam Lal Jamuar Vs Satrughan Sinha and Others
Patna High Court · (2013) 2 PLJR 358
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 16, Order 7 Rule 11Constitution of India, 1950 — Article 329(b)Penal Code, 1860 (IPC) — Section 406
High Courts05 Nov 2012Dismissed
Abdul Hafiz Vs Babu Vishal Mahto
Patna High Court · (2015) 1 BBCJ 183
High Courts05 Nov 2012Allowed
Pankaj Kant Jha Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 417
High Courts05 Nov 2012Disposed Off
Dr. Pramod Kumar Singh Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 390
High Courts05 Nov 2012
Uma Sahay Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 522
Bihar State Universities Act, 1976 — Section 58(10)
High Courts05 Nov 2012Dismissed
Raghunath Yadav, Prem Kumar Yadav @ Tuntun Yadav Vs The State of Bihar
Patna High Court · (2012) 11 PAT CK 0056
Penal Code, 1860 (IPC) — Section 120B, 34, 364A
High Courts05 Nov 2012
Shiv Jee Rai and Others Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 139
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts05 Nov 2012Allowed
Rekha Choudhary and Others Vs The State Of Bihar
Patna High Court · (2012) 11 PAT CK 0046
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 321