High Courts13 Mar 2024Allowed
Kedar Singh Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0055
Indian Penal Code, 1860 — Section 149, 307, 323Code Of Criminal Procedure, 1973 — Section 320Probation of Offenders Act, 1958 — Section 1, 4
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Patna High Court judgments
55,909 judgments · page 68 of 2,796
High Courts13 Mar 2024Allowed
Shyam Mehata Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0054
Indian Penal Code, 1860 — Section 376Arms Act, 1959 — Section 27
High Courts13 Mar 2024Dismissed
Chairman, Njmc Ltd Vs Umesh Kumar Chamaria
Patna High Court · (2024) 03 PAT CK 0053
Code of Civil Procedure, 1908 — Section 80, Order 39 Rule 1, Order 39 Rule 2Jute Companies (Nationalization) Act, 1980 — Section 2(c), 2(d), 3, 4, 4(1), 9, 17, 30Industries (Development and Regulation) Act, 1951 — Section 1(3), 2, 3(bb), 3(d), 18AA, 18AA(1), 18AA(1)(b)
High Courts13 Mar 2024Disposed Of
Umeshwar Thakur Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0021
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts12 Mar 2024Dismissed
Kaushal Kumar Singh Vs Bihar State Sunni Wakf Board And Ors
Patna High Court · (2024) 03 PAT CK 0063
Code of Civil Procedure, 1908 — Order 7 Rule 11(a), Order 7 Rule 11(d)Wakf Act, 1995 — Section 83, 83(1), 85Bihar Buildings (Lease Rent & Eviction) Control Act, 1982 — Section 32
High Courts12 Mar 2024Dismissed
Manish Pandey Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0062
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 209, 313, 372
High Courts12 Mar 2024Dismissed
M/S Peerage Industries Pvt. Ltd. Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0060
Constitution of India, 1950 — Article 226Bihar Industrial Area Development Act, 1974 — Section 6(2)Transfer of Property Act, 1882 — Section 58, 108(j)
High Courts12 Mar 2024Disposed Of
Ranjit Kumar Singh Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0020
Constitution of India, 1950 — Article 226
High Courts12 Mar 2024Dismissed
Inder Kumar Yadav Vs Union Of India
Patna High Court · (2024) 03 PAT CK 0019
High Courts12 Mar 2024Disposed Of
M/S Netway Solution Vs Union Of India
Patna High Court · (2024) 03 PAT CK 0018
Constitution of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts12 Mar 2024Dismissed
M/S Anjali Construction Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0017
High Courts11 Mar 2024Allowed
Chhotu Kumar Yadav Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0016
Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)Indian Penal Code, 1860 — Section 323, 337, 341, 363, 366A, 376DA, 504Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 42
High Courts11 Mar 2024
Md. Aquil Ahmad @ Md. Akil Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0015
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts11 Mar 2024Allowed
Md. Laikuddin And Anr Vs State Of Bihar And Anr
Patna High Court · (2024) 03 PAT CK 0014
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 323, 380, 384, 427, 457, 504Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 202, 482
High Courts11 Mar 2024Dismissed
Pratap Singh Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0013
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 324Probation of Offenders Act, 1958 — Section 4Arms Act, 1959 — Section 27
High Courts11 Mar 2024Dismissed
Abhilasha Dwivedi Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0012
Constitution of India, 1950 — Article 14, 16
High Courts07 Mar 2024Allowed
Samir Kumar Sinha Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0038
Code Of Criminal Procedure, 1973 — Section 157, 164, 313Indian Penal Code, 1860 — Section 304B, 306Evidence Act, 1872 — Section 32(1), 113B, 118, 134
High Courts07 Mar 2024Dismissed
Priyanka Kumari Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0026
Indian Penal Code, 1860 — Section 354, 380, 452Protection of Children from Sexual Offences Act, 2012 — Section 12
High Courts07 Mar 2024Allowed
Yamuna Tiwari @ Vrajavihari Tiwari Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0025
Constitution of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 82, 83, 84, 85, 86, 438Indian Penal Code, 1860 — Section 34, 307, 323, 341, 354, 379, 504
High Courts07 Mar 2024Disposed Of
Krishna Jha Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0024
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 304, 307, 323, 324, 326, 342, 354, 379, 447, 504Evidence Act, 1872 — Section 32