High Courts20 Mar 2024
Md Azimuddin @ Ajimuddin Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0071
Constitution of India, 1950 — Article 72, 161Bihar Prison Manual, — Rule 478, 481Indian Penal Code, 1860 — Section 302
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 67 of 2,796
High Courts19 Mar 2024Dismissed
Diwakar Yadav Alias Diwakar Kumar Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0090
High Courts19 Mar 2024Allowed
Managing Director Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0089
Constitution of India, 1950 — Article 226
High Courts19 Mar 2024Dismissed
Shiv Kumar Mishra And Anr Vs Vice Chancellor, Lalit Narayan Mithila University And Ors
Patna High Court · (2024) 03 PAT CK 0088
Constitution of India, 1950 — Article 16
High Courts19 Mar 2024Dismissed
Savita Kumari Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0052
High Courts19 Mar 2024Allowed
Anil Kumar Vs State Of Bihar And Ors
Patna High Court · (2024) 03 PAT CK 0045
Bihar Reservation of vacancies in post and services (for SC, ST and other Backward Classes) Act, 1991 — Section 4(6)
High Courts18 Mar 2024Allowed
Bardhan Kumar Sah Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0051
Indian Penal Code, 1860 — Section 120B, 323, 327, 341, 380, 386, 420, 427, 452, 467, 468, 471, 504Code Of Criminal Procedure, 1973 — Section 202
High Courts18 Mar 2024Dismissed
M/S Indian Oil Corporation Limited Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0050
High Courts18 Mar 2024Dismissed
Chhathu Ram Vs Union Of India
Patna High Court · (2024) 03 PAT CK 0049
High Courts18 Mar 2024Disposed Of
Sunil Kumar Shukla Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0048
Constitution of India, 1950 — Article 226Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 7, 9, 18, 18(1)Indian Penal Code, 1860 — Section 34, 114, 290, 354, 370, 509
High Courts18 Mar 2024Allowed
Baby Devi Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0047
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2)
High Courts15 Mar 2024
Sardar Manjit Singh @ Manjit Kapoor Vs Bauty Chaturvedi @ Beauty Kapoor
Patna High Court · (2024) 03 PAT CK 0041
Code of Civil Procedure, 1908 — Order 5 Rule 9, Order 5 Rule 12, Order 5 Rule 15, Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 20Hindu Marriage Act, 1955 — Section 12
High Courts15 Mar 2024
Sanjay Suchanti Vs Anurag Cinema P Ltd.
Patna High Court · (2024) 03 PAT CK 0040
Companies (Court) Rules, 1959 — Rule 106Companies Act, 1956 — Section 159, 169, 172, 210, 215, 220, 293, 433(c), 433(f), 439(c), 450
High Courts14 Mar 2024Dismissed
Dhiraj Kumar Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0044
Code Of Criminal Procedure, 1973 — Section 125
High Courts14 Mar 2024Dismissed
Shailendra Kumar Vs State Of Bihar And Ors
Patna High Court · (2024) 03 PAT CK 0043
High Courts14 Mar 2024Dismissed
Dr. Nand Kumar Singh Vs District Magistrate, Samastipur
Patna High Court · (2024) 03 PAT CK 0042
Constitution of India, 1950 — Article 12Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 354, 379, 427, 452, 504, 506
High Courts13 Mar 2024Allowed
Sahdeo Rai Vs Ishika Kumari
Patna High Court · (2024) 03 PAT CK 0059
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151
High Courts13 Mar 2024Allowed
Ramashish Prasad Singh Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0058
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 323, 341, 379, 385, 504, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts13 Mar 2024Dismissed
Bhogendra Lal Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0057
High Courts13 Mar 2024Allowed
Ashok Yadav Vs State Of Bihar
Patna High Court · (2024) 03 PAT CK 0056
Indian Penal Code, 1860 — Section 34, 364, 380, 452Arms Act, 1959 — Section 27