High Courts29 Apr 2015Allowed
Mauje Lal Sahani Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 483
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 - Section 17
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 661 of 2,660
High Courts29 Apr 2015Dismissed
Ashesh Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 831
National Council for Teacher Education Act, 1993 - Section 17(4)
High Courts29 Apr 2015Allowed
Ranjeeta Sonkar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 446
Patna University Act, 1976 - Section 26, 26(2)(iii), 56
High Courts29 Apr 2015Allowed
Bharat Prasad and Others Vs The Bihar State Power (Holding) Company Limited and Others
Patna High Court · (2015) 4 PLJR 58
Electricity Act, 2003 - Section 135, 154(5), 181, 42, 43
High Courts29 Apr 2015Allowed
Jagdish Mahton and Others Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 82
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313(1)(b)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 34
High Courts28 Apr 2015Dismissed
Vijay Kumar Singh Vs The State Bank of India and Others
Patna High Court · (2015) 3 PLJR 812
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4)
High Courts28 Apr 2015
The Muzaffarpur Properties Private Limited and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 742
Land Acquisition Act, 1894 - Section 17(1), 17(4), 4, 4(1), 4(2)
High Courts28 Apr 2015
The Union of India and Others Vs Birendra Thakur
Patna High Court · (2015) 4 PLJR 26
Customs Act, 1962 - Section 11, 110
High Courts28 Apr 2015Allowed
Naseem Alam Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 90
Bihar Public Land Encroachment Act, 1956 - Section 11, 3, 4, 5, 6
High Courts27 Apr 2015Disposed Off
Anirudh Jha Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 63
Constitution of India, 1950 - Article 14, 16, 166
High Courts27 Apr 2015Dismissed
Mithilesh Kumar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 24
High Courts27 Apr 2015Dismissed
Kumari Nutan Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 675
High Courts27 Apr 2015
Naturals Dairy Pvt. Ltd. Vs The Bank of Baroda and Others
Patna High Court · (2015) 4 PLJR 551
Constitution of India, 1950 - Article 14, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(3-A), 17, 17-A
High Courts27 Apr 2015Dismissed
Ram Binay Roy Vs High Court of Judicature at Patna and Others
Patna High Court · (2015) 3 LLJ 409
Constitution of India, 1950 - Article 14, 16, 226, 235, 32
High Courts27 Apr 2015Dismissed
Ashok Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 04 PAT CK 0032
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33
High Courts24 Apr 2015Dismissed
Rakesh Kumar Vs The Patna Municipal Corporation and Others
Patna High Court · (2015) LabIC 3938
High Courts24 Apr 2015Allowed
Bisho Sao and Others Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 840
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b), 319Penal Code, 1860 (IPC) - Section 201, 302, 304-B, 306, 34
High Courts24 Apr 2015Allowed
Jib Kant Jha Vs The State of Bihar and Others
Patna High Court · (2015) 2 LLN 519
High Courts24 Apr 2015Allowed
Ram Uchit Rai and Others Vs The State of Bihar
Patna High Court · (2015) 04 PAT CK 0030
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 109, 148, 149, 201, 302
High Courts24 Apr 2015Allowed
Jamadar and Others Vs The State of Bihar
Patna High Court · (2015) 04 PAT CK 0029
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302