COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 663 of 2,660

High Courts16 Apr 2015Dismissed

Subidha Devi and Others Vs The State of Bihar

Patna High Court · (2015) CriLJ 2906 : (2015) 4 Crimes 85 : (2015) 3 PLJR 226

Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 225, 225, 226, 226Evidence Act, 1872 - Section 145

High Courts16 Apr 2015

Badri Pandey Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 192

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 35

High Courts16 Apr 2015Dismissed

Pankaj Singh and Others Vs State of Bihar and Others

Patna High Court · (2015) 04 PAT CK 0027

High Courts15 Apr 2015Dismissed

Seema Singh Vs State of Bihar

Patna High Court · (2015) 2 BBCJ 423 : (2015) 2 BLJud 333

High Courts15 Apr 2015Allowed

Devbali Chauhan and Others Vs The State of Bihar and Others

Patna High Court · (2016) 6 FLT 104 : (2015) 4 PLJR 76

High Courts15 Apr 2015Dismissed

Rajesh Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 637

High Courts15 Apr 2015Dismissed

Mina Devi Vs Union of India

Patna High Court · (2015) 3 ACC 899

Railway Claims Tribunal Act, 1987 - Section 23

High Courts15 Apr 2015Dismissed

Sanjita Devi Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 215

High Courts15 Apr 2015Dismissed

Mritunjay Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 492

High Courts15 Apr 2015Allowed

Ramchij Missir and Others Vs The State of Bihar

Patna High Court · (2015) CriLJ 3788 : (2015) 3 PLJR 174

Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 34

High Courts15 Apr 2015Dismissed

Seema Singh Vs State of Bihar and Others

Patna High Court · (2015) 04 PAT CK 0026

Criminal Procedure Code, 1973 (CrPC) - Section 437(5), 439(2)

High Courts15 Apr 2015Allowed

Neyaz Ahmad Vs State of Bihar

Patna High Court · (2015) CriLJ 3256 : (2015) 4 Crimes 41

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307

High Courts15 Apr 2015Dismissed

Uganta Kumari and Others Vs State and Others

Patna High Court · (2015) 04 PAT CK 0022

High Courts15 Apr 2015Allowed

Haribansh Narayan Singh and Others Vs Kishori Singh and Others

Patna High Court · (2015) 04 PAT CK 0019

High Courts15 Apr 2015Allowed

Arun Kr. Singh and Others Vs Radha Devi

Patna High Court · (2015) 3 PLJR 407

Specific Relief Act, 1963 - Section 16, 16(c)

High Courts13 Apr 2015Allowed

Nagendra Sahani Vs State of Bihar

Patna High Court · (2016) 2 BBCJ 386

High Courts13 Apr 2015Disposed off

Parwati Devi and Others Vs Nitesh Kumar Singh and Others

Patna High Court · (2015) 04 PAT CK 0024

Motor Vehicles Act, 1988 - Section 173

High Courts13 Apr 2015Dismissed

Jawahar Lal Gupta Vs State of Bihar and Others

Patna High Court · (2015) 04 PAT CK 0023

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3), 2(f)Constitution of India, 1950 - Article 226

High Courts13 Apr 2015Allowed

Lagandeo Shahi Vs State of Bihar and Others

Patna High Court · (2015) 04 PAT CK 0021

Constitution of India, 1950 - Article 226

High Courts13 Apr 2015Disposed off

Union of India and Others Vs Raj Kumar Yadav and Others

Patna High Court · (2015) 04 PAT CK 0020