High Courts07 May 2015Allowed
Jadunandan Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0018
Bihar Land Reforms Act, 1950 - Section 4(h)
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 659 of 2,660
High Courts07 May 2015Dismissed
Love Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0017
High Courts07 May 2015Allowed
Nagendra Prasad Sharma Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0016
High Courts07 May 2015
Radha Devi Vs Punay Pratap Mandal
Patna High Court · AIR 2015 Patna 131 : (2016) 1 ARBLR 192 : (2015) 4 PLJR 17
Arbitration and Conciliation Act, 1996 - Section 34Civil Procedure Code, 1908 (CPC) - Section 115
High Courts07 May 2015Dismissed
United India Insurance Co. Ltd. Vs Ram Baran Thakur and Others
Patna High Court · (2015) 2 PLJR 831
Motor Vehicles Act, 1988 - Section 140, 166, 173Penal Code, 1860 (IPC) - Section 279, 304A
High Courts06 May 2015Allowed
Rakesh Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 535
Criminal Procedure Code, 1973 (CrPC) - Section 202, 204, 482Penal Code, 1860 (IPC) - Section 269, 304-A, 338
High Courts06 May 2015Dismissed
Neelam Devi Vs The State of Bihar and Others
Patna High Court · AIR 2015 Patna 154
Constitution of India, 1950 - Article 243-OCriminal Procedure Code, 1973 (CrPC) - Section 109, 110
High Courts06 May 2015Dismissed
Zubair Alam Vs State of Bihar
Patna High Court · (2015) 146 FLR 244
Child Labour (Prohibition and Regulation) Act, 1986 - Section 14, 14(1), 3
High Courts06 May 2015
Official Liquidator Vs Indu Jain and Others
Patna High Court · (2015) 05 PAT CK 0011
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 22 Rule 4, Order 22 Rule 4(4), Order 5 Rule 15, Order 5 Rule 19ACompanies Act, 1956 - Section 235, 542, 543, 543(2)General Clauses Act, 1897 - Section 27
High Courts06 May 2015Allowed
Umesh Jha Vs The Union of India and Others
Patna High Court · (2015) 2 PLJR 921
High Courts06 May 2015Disposed off
Abdul Majid and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 52
High Courts06 May 2015Allowed
The Union of India and Others Vs Dinesh Kumar Ray
Patna High Court · (2015) 4 PLJR 37
High Courts06 May 2015Dismissed
Dhirendra Thakur and Others Vs Dharambir Sharma
Patna High Court · (2015) 05 PAT CK 0004
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63, 63(c)
High Courts05 May 2015Dismissed
Sanjay Kumar Gupta Vs Tetari Devi
Patna High Court · (2015) 3 BLJud 53
High Courts05 May 2015Allowed
Ram Baban Rai and Others Vs The State of Bihar
Patna High Court · (2016) CriLJ 407 : (2015) 4 PLJR 426
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 157, 159, 164Penal Code, 1860 (IPC) - Section 302, 34, 364
High Courts05 May 2015Dismissed
Mithilesh Kumar Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 357
Criminal Procedure Code, 1973 (CrPC) - Section 2(d)Railway Property (Unlawful Possession) Act, 1966 - Section 3, 4, 5, 6, 7
High Courts05 May 2015Disposed Off
Nehal Ahmad Khan and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 886
High Courts05 May 2015Dismissed
Nilam Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 818
High Courts05 May 2015
Jean Paul''s Montessori School Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 261
High Courts05 May 2015Disposed off
Jagropan Rai Vs State of Bihar and Others
Patna High Court · (2015) 3 LLJ 67
Workmens Compensation Act, 1923 - Section 10A, 10B, 16, 20, 20(1)