High Courts05 Apr 2016Allowed
Arvind Kumar Thakur Vs The Union of India and Others
Patna High Court · (2016) 04 PAT CK 0035
Constitution of India, 1950 - Article 14, Article 226National Highways Act, 1956 - Section 7, Section 9
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 596 of 2,660
High Courts05 Apr 2016Dismissed
Brij Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2016) 04 PAT CK 0029
Evidence Act, 1872 - Section 45, Section 47, Section 67, Section 68Succession Act, 1925 - Section 59, Section 63
High Courts05 Apr 2016Dismissed
Rajani Kumar Verma Vs Estate of Bhattu Mahto and Others
Patna High Court · (2016) 04 PAT CK 0028
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Evidence Act, 1872 - Section 45, Section 47, Section 63, Section 67, Section 68Succession Act, 1925 - Section 235, Section 263, Section 263(a), Section 263(c), Section 276, Section
High Courts05 Apr 2016Dismissed
Devanti Devi Vs The State of Bihar and Others
Patna High Court · (2016) 2 BLJud 272 : (2016) LIC 2331 : (2016) 3 PLJR 195
Constitution of India, 1950 - Article 226Succession Act, 1925 - Section 306
High Courts05 Apr 2016Dismissed
Chandrika Prasad Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 654
High Courts05 Apr 2016Dismissed
B.N. Mandal University Vs Amit Pratap Roy
Patna High Court · (2017) 1 PLJR 106
Constitution of India, 1950 - Article 226
High Courts04 Apr 2016Dismissed
Madhu Sudan Bhagat Vs The State of Bihar and Others
Patna High Court · (2016) 2 ECrC 741
Arms Act, 1959 - Section 27Constitution of India, 1950 - Article 21, Article 226, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 195, Section 195(1)(b)(ii), Section 340, Section 341
High Courts04 Apr 2016Dismissed
Baijnath Prasad Vs Central Bank of India
Patna High Court · (2016) 2 CLR 556 : (2016) LabLR 973 : (2016) 3 PLJR 433
High Courts04 Apr 2016Dismissed
34540 Bihar Pradesh Prathmic Shikshak Morcha, Patna Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 464 : (2016) 3 PLJR 114
High Courts04 Apr 2016Dismissed
Professor Dr. Dwijendra Gupta Vs State of Bihar through the Principal Secretary, Department of Education, Govt. of Bihar, Patna and Others
Patna High Court · (2016) 3 BBCJ 169 : (2016) 4 BLJud 31 : (2016) 2 ECrC 750 : (2016) 3 PLJR 450
Penal Code, 1860 (IPC) — Section 120-B, 34, 409, 420, 467, 468, 477(A)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts01 Apr 2016Disposed Off
Dell India Pvt. Ltd. Vs State of Bihar
Patna High Court · (2016) 3 PLJR 781
Bihar Value Added Tax Act, 2005 — Section 31
High Courts01 Apr 2016Dismissed
Haleem Dewan Vs State of Bihar
Patna High Court · (2016) CriLJ 2745 : (2017) 1 Crimes 368 : (2016) 3 ECrC 30
Penal Code, 1860 (IPC) - Section 363, 364A
High Courts01 Apr 2016Dismissed
Union of India Vs Shiv Sharan Ram
Patna High Court · (2016) 2 BLJud 279 : (2016) 2 CLR 957 : (2016) 151 FLR 326
Constitution of India, 1950 - Article 226
High Courts01 Apr 2016Allowed
Pushpa Shee Vs Shanti Lata Ghosh
Patna High Court · (2016) 04 PAT CK 0034
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31
High Courts01 Apr 2016Dismissed
Bharat Petroleum Corporation Limited Vs Chandra Deo Prasad and Others
Patna High Court · (2016) 04 PAT CK 0033
Burmah Shell (Acquisition of Undertakings in India) Act, 1976 - Section 5, Section 5(2), Section 7
High Courts01 Apr 2016Allowed
The Union of India and Others Vs Waterfront Constructions Private Limited
Patna High Court · (2016) 04 PAT CK 0032
Constitution of India, 1950 - Article 226
High Courts01 Apr 2016Dismissed
Kishan Seva Cold Storage Pvt. Limited and Others Vs The Bihar State Electricity Board and Others
Patna High Court · (2016) 04 PAT CK 0031
Constitution of India, 1950 - Article 226
High Courts01 Apr 2016Dismissed
The Rajendra Agriculture University Vs Subhash Chandra
Patna High Court · (2017) 2 PLJR 508
High Courts01 Apr 2016Disposed Off
Pyare Bind Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 504
Forest Act, 1927 - Section 68